Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MANJINDER SINGH DHILLON & HARDEEP SINGH DHILLON & CO,CHANDIGARH vs ITO WARD 5(5) , CHANDIGARH
ITA 568/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
RAMKAMAL CHARITABLE & RELIGIOUS TRUST,SHIMLA vs CIT EXEMPTIONS, CHANDIGARH
ITA 550/CHANDI/2026[NA]Status: DisposedITAT Chandigarh
K K CASTING RINGS,AMBALA CITY vs ITO WARD 2 AMBALA, AMBALA
ITA 262/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
DALJIT SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 221/CHANDI/2026[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
DALJIT SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 209/CHANDI/2026[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
AMAR NATH GARG,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
ITA 192/CHANDI/2026[2023-2024]Status: DisposedITAT ChandigarhAY 2023-2024
AMAR NATH GARG,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
ITA 191/CHANDI/2026[2021-2022]Status: DisposedITAT ChandigarhAY 2021-2022
RAMAN SEHGAL,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 1284/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
KEWAL KRISHAN,YAMUNANAGAR vs INCOME TAX OFFICER, YAMUNANAGR
ITA 1230/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SUMAN DEVI,FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1205/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SUMAN DEVI,FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1204/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SATBIR SINGH,V-KIRDHAN, FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1202/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SUKHPAL SINGH,PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1201/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
SUKHPAL SINGH ,PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1200/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
SUKHPAL SINGH,DERABASSI, PUNJAB vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1194/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
SATBIR SINGH,V-KIRDHAN, FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 1178/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SATVEER SINGH SEKHON,PUNJAB vs ITO WARD 3,KHANNA, PUNJAB
ITA 1174/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
THE DR. H.L. CHITKARA FOUNDATION,CHANDIGARH vs THE HONBLE COMMISSIONER OF INCOME TAX , EXEMPTIONS , CHANDIGARH
ITA 1169/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SATNAM SINGH,VILLAGE MANAULI, MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 1055/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 1006/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 1005/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 1004/CHANDI/2026[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
SUMATI FOODS,BADDI vs INCOME TAX OFFICER, PARWANOO
ITA 1003/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
MEGHA FINCORP,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH, CHANDIGARH
ITA 819/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
INCOME TAX OFFICER, NAHAN vs THE BHOOPPUR CO OPERATIVE MULTIPURPOSE SOCIETY LIMITED, BHUPUR
ITA 161/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
SH. GURPREET SINGH,LUDHIANA vs ITO, W-III(2), LUDHIANA
ITA 772/CHANDI/2018[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
JAYENDRA HARIVADAN MODI,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD
ITA 771/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
JAYENDRA HARIVADAN MODI,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD
ITA 770/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
ASSISTANT COMMISSIONER OF INCOMETAX VADODARA, VADODARA vs CREATIVE CONSTRUCTION COMPANY, VADODARA
ITA 2579/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
CREATIVE CONSTUCTION COMPANY,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) VADODARA, VADODARA
ITA 2422/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16