Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
TARUN BALI,MUMBAI vs INCOME TAX OFFICER WARD 42(3)(4), MUMBAI, MUMBAI
ITA 1215/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SUNITA NAGPAL,KALYAN vs ITO WARD (3)(2), KALYAN
ITA 115/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
NARESH HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI , MUMBAI
ITA 1145/MUM/2026[A Y 2021-22]Status: DisposedITAT Mumbai
NIRO CERAMIC INDIA PRIVATE LIMITED ,MUMBAI vs DCIT CIRCLE 2(3)(1), MUMBAI
ITA 9315/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
HOTEL TAJ ,MUMBAI vs DCIT, CENTRAL CIRCLE 8(3), MUMBAI
ITA 8911/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
HOTEL TAJ ,MUMBAI vs DCIT, CENTRAL CIRCLE 8(3), MUMBAI
ITA 8910/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
HOTEL TAJ ,MUMBAI vs DCIT, CENTRAL CIRCLE 8(3), MUMBAI
ITA 8909/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
HOTEL TAJ ,MUMBAI vs DCIT, CENTRAL CIRCLE 8(3), MUMBAI
ITA 8908/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INCOME TAX OFFICER, WARD-6(1)(1), MUMBAI, MUMBAI vs AGILITY CONSULTANCY PRIVATE LIMITED, MUMBAI
ITA 8683/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
GULREZ NASHIT CHORGHAY,MUMBAI vs INCOME TAX OFFICER - WARD 4(4), MUMBAI
ITA 8375/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT, MUMBAI vs M/S KIRAN METAL COPORATION, MUMBAI
ITA 6994/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SUVIDHA SECURITIES PRIVATE LIMITED,MUMBAI vs WARD 4(3)(1), MUMBAI, MUMBAI
ITA 6905/MUM/2025[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MILAN BIPIN MEHTA,MUMBAI vs ITO WARD 35(2)(3), MUMBAI
ITA 6530/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs ARSHIYA LIMITED, MUMBAI
ITA 6165/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT, CIRCLE-3(4), MUMBAI, MUMBAI vs ACC LIMITED, MUMBAI
ITA 4016/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT, CIRCLE-3(4), MUMBAI, MUMBAI vs ACC LIMITED, MUMBAI
ITA 4014/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MITASHI EDUTAINMENT PVT. LTD.,MUMBAI vs THE DCIT, CENTRAL CIRCLE 6(4), MUMBAI., MUMBAI
ITA 2255/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
MITASHI EDUTAINMENT PVT. LTD.,MUMBAI vs THE DCIT, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI
ITA 2254/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INDUS VALLEY PARTNERS (INDIA) PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AAYKAR BHAWAN, MUMBAI, THE ASSESSMENT UNIT, MUMBAI
ITA 6243/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3 4 , MUMBAI vs ACC LIMITED, MUMBAI
ITA 1371/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ACIT CIRCLE 3 4 , MUMBAI vs ACC LIMITED, MUMBAI
ITA 1370/MUM/2024[2016-17]Status: DisposedITAT MumbaiAY 2016-17
LATE SHRI GAUTAM BHANWALAL JAIN,MUMBAI vs DCIT- CC- 8 (3), MUMBAI
ITA 890/MUM/2019[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI GYANCHAND BHANWARLAL JAIN,,MUMBAI vs DCIT, CENTRAL CIRCLE-8(3),, MUMBAI
ITA 883/MUM/2019[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SUKHPAL BIJARAM PRAJAPAT,MUMBAI vs DCIT CEN CIR 8(3), MUMBAI
ITA 871/MUM/2019[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PARSHWANATH GEMS PVT. LTD.,MUMBAI vs DCIT , CC - 8 (3), MUMBAI
ITA 865/MUM/2019[2013-14]Status: DisposedITAT MumbaiAY 2013-14
KARISHMA DIAMONDS PVT. LTD,MUMBAI vs DCIT CENTRAL CIRCLE-8(3), MUMBAI
ITA 858/MUM/2019[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DBS BANK LTD.,MUMBAI vs DCIT (INTL. TAX) RANGE 2(1)(2), MUMBAI
ITA 7086/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (INTL. TAX) RANGE 2(1)(1), MUMBAI vs DBS BANK LTD., MUMBAI
ITA 6891/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (IT) 2(1)(1), MUMBAI vs DBS ABANK LTD, MUMBAI
ITA 5703/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DBS BANK LTD.,MUMBAI vs DCIT (INTL. TAX) RANGE 2(1)(2), MUMBAI
ITA 5158/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
