SHRI GYANCHAND BHANWARLAL JAIN,,MUMBAI vs. DCIT, CENTRAL CIRCLE-8(3),, MUMBAI
No AI summary yet for this case.
आयकर अपीलीय अिधकरण, मुंबई पीठ", मुंबई INCOME TAX APPELLATE TRIBUNAL, MUMBAI ‘C’ BENCHES, MUMBAI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA 858/MUM/2019 िनधा"रण वष"/Assessment Year: 2013-14) Karishma Diamonds Pvt. Ltd., DCIT, 5/1108, A 1167/68 B Santok Central Circle – 8(3), Diamond, Office No. 204, Room No. 659, Aayakar Somnath Mahadev Ni Sheri, Bhavan, Gurjar Faliya, Haripura, 6th Floor. M.K. Road, Surat – 395003 Mumbai - 400020 Vs. RMR & Co. 425, The Summit Business Bay, Prakashwadi, Near ‘WEH’ Metro Station, Andheri E. Mumbai – 400 093 अपीलाथ" Appellant ""थ" Respondent PAN: AACCK 5154E
ITA 865/MUM/2019 िनधा"रण वष"/Assessment Year: 2013-14) Parshwanath Gems Pvt. Ltd., DCIT, 5/1105, Tulsi Complex, 3rd Floor, Central Circle – 8(3), Office NO. 307, Somnath Room No. 659, Aayakar Mahadev Ni Sheri, Haripura, Bhavan, Surat – 395003 6th Floor. M.K. Road, Vs. Mumbai - 400020 RMR & Co. 425, The Summit Business Bay, Prakashwadi, Near ‘WEH’ Metro Station, Andheri E. Mumbai – 400 093 अपीलाथ" Appellant ""थ" Respondent PAN: AAECP 3391E
ITA 858/MUM/2019 Karishma Diamonds Pvt. Ltd. & Ors.
ITA 883/MUM/2019 िनधा"रण वष"/Assessment Year: 2013-14) Shri G
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.