NARESH HARKARAM CHOUDHARY,MUMBAI vs. DCIT CENTRAL CIRCLE 4(2), MUMBAI , MUMBAI
ITA 1145/MUM/2026Status: DisposedITAT Mumbai29 July 202622 pages
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Income Tax Appellate Tribunal, “B” BENCH, MUMBAI
Before: SHRI SANDEEP GOSAIN & SHRI JAGADISH
For Appellant: Shri Bharat Kumar
For Respondent: Shri Sandeep Lakra (CIT- DR)
Hearing: 08.07.2026Pronounced: 29.07.2026
Per Bench:
1.
These four appeals comprise three appeals filed by the Revenue for A.Ys. 2018-19, 2019-20 and 2021-22 and one appeal filed by the assessee for A.Y. 2021-22. The appeals are directed against the separate orders dated 28.11.2025 passed by the learned Commissioner of Income-tax (Appeals)-
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