DBS BANK LTD.,MUMBAI vs. DCIT (INTL. TAX) RANGE 2(1)(2), MUMBAI

ITA 7086/MUM/2017Status: DisposedITAT Mumbai29 July 2026AY 2012-1340 pages

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आयकर अपीलीय अिधकरण, मुंबई पीठ", मुंबई INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCHES, MUMBAI BENCH: I BEFORE BEENA PILLAI, HON’BLE JUDICIAL MEMBER AND ARUN KHODPIA, HON’BLE ACCOUNTANT MEMBER

ITA 4732/MUM/2015 िनधा"रण वष"/Assessment Year: 2010-11) DBS BANK LTD ADDL DIT (IT) RG 1 3RD FLOOR, FORT HOUSE, 221 IST FLOOR, SCINDIA DR .D.N. ROAD, FORT ,, HOUSE, N.M.MARG MUMBAI-400001, Vs. BALLARD ESTATE, MAHARASHTRA MUMBAI-400038, MAHARASHTRA अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of AAACT4652J Assessee:

ITA 4644/MUM/2015 िनधा"रण वष"/Assessment Year: 2010-11) DCIT (IT) 2(1)(2) DBS BANK LTD IST FLOOR, SCINDIA HOUSE, 3RD FLOOR, FORT HOUSE , 221 DR D.N. RD, FORT, BALLRD PIER, N.M. RD,, MUMBAI-400001, Vs. MUMBAI-400038, MAHARASHTRA MAHARASHTRA अपीलाथ" Appellant ""थ" Respondent

Permanent Account Number of AAACT4652J Assessee:

ITA 5158/MUM/2016 िनधा"रण वष"/Assessment Year: 2011-12) DBS BANK LTD. DCIT (INTL. TAX) RANGE 2(1)(2) 3RD FLOOR, FORT HOUSE, Vs. 221, DR. D. N. ROAD, FORT,,, ROOM NO. 1713, 17TH MUMBAI-400001, FLOOR, AIR INDIA MAHARASHTRA BUILDING, NARIMAN POINT,

ITA 4732/MUM/2015 ITA 4644/MUM/2015 ITA 5158/MUM/2016 ITA 5703/MUM/2016 ITA 7086/MUM/2017 ITA 6891/MUM/201

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