DCIT, CIRCLE-3(4), MUMBAI, MUMBAI vs. ACC LIMITED, MUMBAI
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IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER & SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER
ITA No. 1371/Mum/2024 (Assessment Year: 2014-15)
ITA No. 4014/Mum/2025 (Assessment Year: 2015-16)
ITA No. 1370/Mum/2024 (Assessment Year: 2016-17)
ITA No. 4016/Mum/2025 (Assessment Year: 2018-19) Churchgate, Mumbai – Mumbai-400 020 400 020 PAN/GIR No. AAACT1507C (Applicant) (Respondent)
C.O. No. 198/Mum/2025 (Arising out of ITA No. 4014/Mum/2025) (Assessment Year: 2015-16)
C.O. No. 197/Mum/2025 (Arising out of ITA No. 4016/Mum/2025) (Assessment Year: 2018-19) ITA No. 4014 & 4016/Mum/2025 & CO -197 & 198/Mum/2025 M. K. Road, Mumbai- Mumbai – 400 020 400 020 PAN/GIR No. AAACT1507C (Applicant) (Respondent)
Revenue by Ms. Neena Jeph, Ld. DR Assessee by Shri Saurabh Soparkar (virtually appeared), Ld. AR Date of Hearing 06.05.2026 Date of Pronouncement 2
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