Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
AJAY SAINDAS MEHRA ,JUHU MUMBAI vs INCOME TAX OFFICER 17 1 1 MUMBAI, MUMBAI
ITA 3671/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
AJAY SAINDAS MEHRA ,JUHU MUMBAI vs INCOME TAX OFFICER 17 1 1 MUMBAI , MUMBAI
ITA 3670/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
THE NEST FOUNDATION ,MUMBAI vs THE ASSISTANT DIRECTOR OF INCOME TAX , BENGALURU
ITA 3666/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
THE NEST INDIA FOUNDATION ,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
ITA 3665/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PRAJAKTA PRAKASH MESTRY,MUMBAI vs INCOME TAX OFFICER, 41(1)(3), MUMBAI, MUMBAI
ITA 3653/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
ASHOK RAGHUNATH HEGDE,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3530/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
HIREN KIRIT GANDHI,MIRA ROAD (EAST), THANE vs ITO, WARD-2(3), THANE, THANE
ITA 3509/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RELIANCE LIFE SCIENCES NASHIK PRIVATE LIMITED,THANE vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME-TAX, 15(3)(1), MUMBAI
ITA 3473/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
RELIANCE LIFE SCIENCES NASHIK PRIVATE LIMITED,THANE vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME-TAX, 15(3)(1), MUMBAI
ITA 3424/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DR ERNEST BORGES MEMORIAL FUND,MUMBAI vs ITO (EXEMPTION) 1(2), MUMBAI
ITA 3378/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MIHIR RAMESH VORA,MUMBAI vs INCOME-TAX OFFICER, CIRCLE 42(2)(1), MUMBAI
ITA 323/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SHREE VARDHAMAN STHANAKVASI JAIN SHRAVAK SANGH MAROL,MUMBAI vs ASSESSING OFFICER, EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 3123/MUM/2026[NA]Status: DisposedITAT Mumbai
RAKESH JAGDISH MEHTA,THANE vs WARD 41(2)(4), MUMBAI, MUMBAI
ITA 3046/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
CHANDRADEVI GAUTAMCHAND JAIN,MUMBAI vs WARD 24(1)(1), MUMBAI, LALBAUG
ITA 2541/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT(IT) - 4(2)(2), MUMBAI vs STUDIO 18 MEDIA PVT. LTD., MUMBAI
ITA 2464/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT(IT) - 4(2)(2), MUMBAI vs STUDIO 18 MEDIA PVT. LTD., MUMBAI
ITA 2463/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT(IT) - 4(2)(2), MUMBAI vs STUDIO 18 MEDIA PVT. LTD., MUMBAI
ITA 2403/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT(IT) - 4(2)(2), MUMBAI vs STUDIO 18 MEDIA PVT. LTD., MUMBAI
ITA 2401/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT(IT) - 4(2)(2), MUMBAI vs STUDIO 18 MEDIA PVT. LTD., MUMBAI
ITA 2381/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT(IT) - 4(2)(2), MUMBAI vs STUDIO 18 MEDIA PVT. LTD., MUMBAI
ITA 2346/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SMT. MAKIYA JUNAID FURNITUREWALA,MUMBAI vs INCOME TAX OFFICER, WARD 23(2)(2), MUMBAI, MUMBAI
ITA 2245/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SAHIL DIAMONDS PRIVATE LIMITED,MUMBAI vs THE ITO, WARD 5(3)(1), MUMBAI., MUMBAI
ITA 2181/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SAHIL DIAMONDS PRIVATE LIMITED,MUMBAI vs THE ITO, WARD 5(3)(1), MUMBAI., MUMBAI
ITA 2180/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SYNERGY ART FOUNDATION LTD ,MUMBAI vs DCIT, CIRCLE 8(2)(1), MUMBAI
ITA 192/MUM/2026[2003-04]Status: DisposedITAT MumbaiAY 2003-04
INCOME TAX OFFICER-6(3)(1), MUMBAI, MUMBAI vs M/S FOGGIA TRADERS PRIVATE LIMITED, MUMBAI
ITA 1704/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
M/S. BLUEFOREST AGRO ESTATE PVT LTD,MUMBAI vs ITO WARD 9(2)(1), MUMBAI
ITA 1629/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
AAKASH PROJECTS & INFRASTRUCTURE PRIVATE LIMITED,MUMBAI vs DCIT-8(3), MUMBAI
ITA 1558/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SATISH JAMNADAS DATTANI ,MUMBAI vs DCIT CENTRAL CIRCLE 4(2)(1), MUMBAI
ITA 155/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MRS. ROSILY JOHNY KANICHUNNAN ,MUMBAI vs ITO WARD 42(3)(2), MUMBAI
ITA 1280/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PUJYA SINDHI PANCHAYAT TRUST ,MUMBAI vs ITO EXEMPTION 18(3), MUMBAI
ITA 1278/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20