Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,127 total)

DCIT-CC-4(2),MUMBAI, MUMBAI vs NARESH HARKARAM CHOUDHARY, MUMBAI

ITA 539/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
29/7/2026

M/S ARIHANT CORPORATION,THANE vs SHRI MUKESH PRAKASH, THANE

ITA 5305/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
29/7/2026

SHAHENSHAH KHAN,VASAI vs INCOME TAX OFFICER WARD 42(1)(5), MUMBAI, MUMBAI

ITA 5140/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
29/7/2026

L M TRADECOM PRIVATE LIMITED (THROUGH RAVI KUMAR JAIN BEING EX-DIRECTOR OF COMPANY),UTTAR PRADESH vs ASST. CIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

ITA 4988/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
29/7/2026

SANTOSH DESHMAL OSWAL,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 4953/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
29/7/2026

SANTOSH DESHMAL OSWAL,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 4952/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
29/7/2026

SANTOSH DESHMAL OSWAL,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 4891/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
29/7/2026

SANTOSH DESHMAL OSWAL,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 4890/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
29/7/2026

SANTOSH DESHMAL OSWAL,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 4889/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
29/7/2026

AMRITA TRUST,MUMBAI vs THE INCOME TAX OFFICER EXIM, WARD 1(1), MUMBAI

ITA 4870/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
29/7/2026

AMRITA TRUST,MUMBAI vs THE INCOME TAX OFFICER EXIM. WARD 1(1) MUMBAI, CUMBALLA HILL MTNL TE BUILDING

ITA 4869/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
29/7/2026

ACIT-19(3), MUMBAI, MUMBAI vs SRIMY JEWELS, MUMBAI

ITA 4817/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
29/7/2026

SARASVATI EDUCATION SOCIETY,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 4793/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
29/7/2026

HEENA SIDHU FOUNDATION FOR SPORTS ,GOREGAON WEST, MUMBAI vs CIT (EXEMPTION), MUMBAI

ITA 4762/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
29/7/2026

YOBOHO NEW MEDIA PRIVATE LIMITED,MUMBAI vs CIRCLE 8(3)(1), MUMBAI

ITA 4320/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
29/7/2026

SHAKIR HUSSAIN QURESHI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(2) MUMBAI, MUMBAI

ITA 4186/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
29/7/2026

SHAKIR HUSSAIN QURESHI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(2) MUMBAI, MUMBAI

ITA 4185/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
29/7/2026

MAHESHKUMAR M KOTHARI,MUMBAI vs DCIT, CIRCLE 23(1), MUMBAI, MUMBAI

ITA 3932/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
29/7/2026

MAHESHKUMAR M. KOTHARI,MUMBAI vs DCIT, CIRCLE 23(1), MUMBAI, MUMBAI

ITA 3931/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
29/7/2026

MAHESHKUMAR M. KOTHARI,MUMBAI vs DCIT, CIRCLE 23(1), MUMBAI, MUMBAI

ITA 3930/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
29/7/2026

KORES( INDIA) LIMITED,MUMBAI vs DCIT-CENTRAL CIRCLE 6(1)(2), MUMBAI, MUMBAI

ITA 3897/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
29/7/2026

KORES( INDIA) LIMITED,MUMBAI vs DCIT-CENTRAL CIRCLE 6(1)(2), MUMBAI, MUMBAI

ITA 3896/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
29/7/2026

KORES( INDIA) LIMITED,MUMBAI vs DCIT-CENTRAL CIRCLE 6(1)(2), MUMBAI, MUMBAI

ITA 3895/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
29/7/2026

KORES( INDIA) LIMITED,MUMBAI vs DCIT-CC-6(1)(2), MUMBAI, MUMBAI

ITA 3894/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
29/7/2026

MSCI SERVICES PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX, MUMBAI - 4, MAHARASHTRA, MUMBAI

ITA 3792/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
29/7/2026

MANOJ PANDURANG MORE,MUMBAI vs ITO WARD 42(2)(4), MUMBAI, MUMBAI

ITA 3684/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
29/7/2026

MANOJ PANDURANG MORE,MUMBAI vs ITO WARD 42(2)(4), MUMBAI, MUMBAI

ITA 3683/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
29/7/2026

AJAY SAINDAS MEHRA ,JUHU MUMBAI vs INCOME TAX OFFICER 17 1 1 MUMBAI , MUMBAI

ITA 3672/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
29/7/2026

AJAY SAINDAS MEHRA ,JUHU MUMBAI vs INCOME TAX OFFICER 17 1 1 MUMBAI, MUMBAI

ITA 3671/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
29/7/2026

AJAY SAINDAS MEHRA ,JUHU MUMBAI vs INCOME TAX OFFICER 17 1 1 MUMBAI , MUMBAI

ITA 3670/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
29/7/2026