SANTOSH DESHMAL OSWAL,MUMBAI vs. ASSESSING OFFICER, MUMBAI

ITA 4890/MUM/2026Status: DisposedITAT Mumbai29 July 2026AY 2015-164 pages

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Income Tax Appellate Tribunal, MUMBAI BENCH “H (SMC

Before: SHRI NARENDER KUMAR CHOUDHRY & SHRI MAKARAND VASANT MAHADEOKAR

For Respondent: Ms. Jayshree Thakur, SR. D.R. and Mr. Pravin Salunke
Hearing: 28.07.2026Pronounced: 29.07.2026

Per : Narender Kumar Choudhry, Judicial Member:

ITA No. 4889, 4890 and 4891/M/2026 the common order dated

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