AJAY SAINDAS MEHRA ,JUHU MUMBAI vs. INCOME TAX OFFICER 17 1 1 MUMBAI , MUMBAI
ITA 3670/MUM/2026Status: DisposedITAT Mumbai29 July 2026AY 2019-205 pages
No AI summary yet for this case.
Income Tax Appellate Tribunal, MUMBAI
Before: SHRI ANIKESH BANERJEE & SHRI BIJAYANANDA PRUSETH
PER BENCH: A bunch of appeal of the assessee filed against the order of the NFAC, Delhi [for brevity “Ld. CIT(A)”], order passed under Section 250 of the Income
ITA 3670, 3671, 3672/MUM/2026; AJAY SAINDAS MEHRA Tax Act, 1961 (for brevity ‘the Act’), for Assessment Years 2019-20, 2020-21 & 2022-23, date of orders 06.01.2026. The i
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.