Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
INCOME TAX OFFICER, EXEMPTIONS, MADURAI, MADURAI vs SRI KRISHNA EDUCATIONAL & CHARITABLE TRUST, ODDANCHATRAM
ITA 891/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
BHARATHSENTHILKUMAR,CHENNAI vs IT- NON CORP WARD 1(2), CHENNAI
ITA 3285/CHNY/2026[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
NAANAL CHARITIES,THANJAVUR vs CIT EXEMPTIONS, CHENNAI
ITA 3091/CHNY/2026[-]Status: DisposedITAT Chennai
R639 L NEIKUPPAI PACCS,TRICHY vs ITO, WARD-2(1), TRICHY
ITA 2987/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
R639 L NEIKUPPAI PACCS,TRICHY vs ITO, WARD-2(1), TRICHY
ITA 2986/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
M/S. NORTHERN ARC FOUNDATION,CHENNAI vs CIT(EXEMPTIONS), , CHENNAI
ITA 2457/CHNY/2026[-]Status: DisposedITAT Chennai
SRI SARVAMANGALA RAJARAJESWARI CHARITABLE TRUST,COIMBATORE vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 1521/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JCIT, TRICHY vs THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LTD, TRICHY
ITA 1499/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ANNAMUTHU NAVANEETHAN,COIMBATORE vs ITO, NCW-1(4), COIMBATORE
ITA 1468/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
RAMU MANOHARAN,VILLUPURAM vs ITO, WARD-1,, VILLUPURAM
ITA 1463/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ILANGOVAN MURUGAN,NAGAPATTINAM vs ITO, WARD-2,, CUDDALORE
ITA 3014/CHNY/2025[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SHANTHA NAGARAJU,BANGALORE vs ITO, WARD-6(2)(1), BANGALORE
ITA 705/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
XYLON DEVELOPERS PRIVATE LIMTIED ,BANGALORE vs INCOME TAX OFFICER, WARD-7(1)(3), BANGALORE
ITA 2912/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
VYAVASAYA SAHAKARA BANK NIYAMITHA IDAKANI,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKKAMAGALUR
ITA 2684/BANG/2025[2019-2020]Status: HeardITAT BangaloreAY 2019-2020
VYAVASAYA SAHAKARA BANK NIYAMITHA IDAKANI,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD 1 & TPS , CHIKKAMAGALURU
ITA 2683/BANG/2025[2016-17 ]Status: HeardITAT Bangalore
VYAVASAYA SAHAKARA BANK NIYAMITHA IDAKANI,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR
ITA 2682/BANG/2025[2015-16]Status: HeardITAT BangaloreAY 2015-16
PRADEEP KUMAR SHET,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2554/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
LALIT PIPES AND PIPES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 7(1)(1), MUMBAI
ITA 838/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
GAYATRI INFRASTRUCTURE AND DEVELOPMENT PVT LTD,MUMBAI vs INCOME TAX OFFICER 9(3)(1), MUMBAI, MUMBAI
ITA 696/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
GAYATRI INFRASTRUCTURE AND DEVELOPMENT PVT LTD,MUMBAI vs INCOME TAX OFFICER 9(3)(1), MUMBAI, MUMBAI
ITA 695/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
SANSKARDHAM KELAVANI MANDAL,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 6754/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SANSKARDHAM KELAVANI MANDAL,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 6753/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARESH HARKARAM CHOUDHARY, MUMBAI
ITA 541/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
TUKARAM GENU JADHAV,MUMBAI vs THE INCOME TAX OFFICER FACELESS ASSESSMENT UNIT, ASSESSMENT UNIT
ITA 5404/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
NEERAJ KUMAR JHA ,MAHARASTRA vs ADDL/JCIT (A)-12 DELHI, DELHI
ITA 5403/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARESH HARKARAM CHOUDHARY, MUMBAI
ITA 540/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT-CC-4(2),MUMBAI, MUMBAI vs NARESH HARKARAM CHOUDHARY, MUMBAI
ITA 539/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
M/S ARIHANT CORPORATION,THANE vs SHRI MUKESH PRAKASH, THANE
ITA 5305/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHAHENSHAH KHAN,VASAI vs INCOME TAX OFFICER WARD 42(1)(5), MUMBAI, MUMBAI
ITA 5140/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
L M TRADECOM PRIVATE LIMITED (THROUGH RAVI KUMAR JAIN BEING EX-DIRECTOR OF COMPANY),UTTAR PRADESH vs ASST. CIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4988/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
