SANSKARDHAM KELAVANI MANDAL,MUMBAI vs. INCOME TAX OFFICER, MUMBAI
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI SIDDHARTHA NAUTIYAL & SHRI ARUN KHODPIA
PERSHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:
These appeals are filed by the Assessee against the order of Ld. Commissioner of Income Tax (Exemptions), Mumbai vide DIN: ITBAEXM/F/EXM45/2025-26/1087438191(1) evenly dated 16-Mar-2026 for the Assessment Year 2027-28. ITA No. 6754/Mum/2026 , A.Y: 2027-28
The Assessee has raised the following grounds of appeal:
ITA 6753 & 6754/MUM/2026 SANSKARDHAM KELAVANI MANDAL
1)
Ground No 1: Appeal aga
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