DCIT-CC-4(2),MUMBAI, MUMBAI vs. NARESH HARKARAM CHOUDHARY, MUMBAI

ITA 540/MUM/2026Status: DisposedITAT Mumbai29 July 2026AY 2019-2022 pages

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Income Tax Appellate Tribunal, “B” BENCH, MUMBAI

Before: SHRI SANDEEP GOSAIN & SHRI JAGADISH

For Appellant: Shri Bharat Kumar
For Respondent: Shri Sandeep Lakra (CIT- DR)
Hearing: 08.07.2026Pronounced: 29.07.2026

Per Bench:

1.

These four appeals comprise three appeals filed by the Revenue for A.Ys. 2018-19, 2019-20 and 2021-22 and one appeal filed by the assessee for A.Y. 2021-22. The appeals are directed against the separate orders dated 28.11.2025 passed by the learned Commissioner of Income-tax (Appeals)-

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