KORES( INDIA) LIMITED,MUMBAI vs. DCIT-CENTRAL CIRCLE 6(1)(2), MUMBAI, MUMBAI
ITA 3895/MUM/2026Status: DisposedITAT Mumbai29 July 2026AY 2015-1616 pages
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI CHALLA NAGENDRA PRASAD & SHRI MAKARAND VASANT MAHADEOKAR
For Respondent: Shri B. Panda, (CIT-DR) & Shree
Pronounced: 29/07/2026
PER SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER:
All these four appeals are filed by the assessee against different orders of the learned Commissioner of Income Tax (
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