RELIANCE LIFE SCIENCES NASHIK PRIVATE LIMITED,THANE vs. DEPUTY/ ASSISTANT COMMISSIONER OF INCOME-TAX, 15(3)(1), MUMBAI
ITA 3424/MUM/2026Status: DisposedITAT Mumbai29 July 2026AY 2023-244 pages
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI CHALLA NAGENDRA PRASAD & SHRI ARUN KHODPIA
Pronounced: 29/07/2026
PER BENCH:
These two appeals are filed by the assessee against separate orders passed by the learned Additional / Joint Commissioner of Income Tax (Appeals)-3, Ahmedabad, both dated 16.01.2026 for A.Y. 2022-23 and ITA 3424 & 3473/MUM/2026 Reliance Life Sciences Nashik Private
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