Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
ANUP PANDHARINATH ARGADE vs INCOME TAX OFFICER WARD 1 AHMED NAGAR AND OTHERS
WP/9829/2026ITAT Bombay
KASHINATH KISANRAO KHEDKAR vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHERS
WP/9825/2026ITAT Bombay
SHRIKANT SHIVAJI SATPUTE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS
WP/9824/2026ITAT Bombay
ASHOK RATANLAL DARGAD vs INCOME TAX OFFICER WARD-1, LATUR AND OTHERS
WP/9823/2026ITAT Bombay
SANJAY SUMANLAL SHAH vs INCOME TAX OFFICER WARD 1 AHMEDNAGAR AND OTHERS
WP/9822/2026ITAT Bombay
YOGESH CHOTUBHAI JOBANPUTRA vs INCOME TAX OFFICER WARD-1, AHMEDNAGAR AND OTHERS
WP/9820/2026ITAT Bombay
SHYAM TIKAMDAS KUKREJA vs INCOME TAX OFFICER WARD-1 DHULE AND OTHERS
WP/9819/2026ITAT Bombay
ANIL DATTU RAHANE vs INCOME TAX OFFICER WARD-2, AHMEDNAGAR AND OTHERS
WP/9818/2026ITAT Bombay
ASHOK RATANLAL DARGAD vs INCOME TAX OFFICER WARD 1 LATUR AND OTHERS
WP/9817/2026ITAT Bombay
DAULAT BODHARAM TALREJA vs INCOME TAX OFFICER WARD 1 AHMEDNAGAR AND OTHERS
WP/9815/2026ITAT Bombay
NEW SAMRAT ELECTRICAL THROUGH ITS PARTNER DINESH GOPLANI vs INCOME TAX OFFICER WARD 1 AND OTHERS
WP/9814/2026ITAT Bombay
KAVITA YOGESHWAR PATIL vs INCOME TAX OFFICER WARD 1 JALGAON AND OTHERS
WP/9813/2026ITAT Bombay
ASHOK TOLARAM KAREDA vs INCOME TAX OFFICER WARD 1 DHULE AND OTHERS
WP/9809/2026ITAT Bombay
AMISH KAILASCHANDRA MEHTA vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS
WP/9808/2026ITAT Bombay
TUSHAR DIGAMBAR JOSHI vs INCOME TAX OFFICER WARD-1 AHMEDNAGAR AND OTHERS
WP/9807/2026ITAT Bombay
MANOJ RAMHARI FUTANE vs INCOME TAX OFFICER WARD 1 LATUR AND OTHERS
WP/9806/2026ITAT Bombay
HARISHCHANDRA ISHWARDAS DHANWANI vs INCOME TAX OFFICER WARD 1 DHULE AND OTHERS
WP/9805/2026ITAT Bombay
Shreepad Vallabh Nagari Sahakari Patsanstha Maryadit Belhe vs The Income Tax Officer Ward 10(1), Pune
WP/9403/2026ITAT Bombay
RAMESHWAR VASANTRAO GORE vs THE PRINCIPAL COMMISSIONER INCOME TAX AND OTHERS
WP/12480/2025ITAT Bombay
HARPREET SINGH MAKHIJA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(2), AHMEDABAD
ITSSA 137/AHD/2023[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
Y MEDIA LABS PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER CIRCLE-7(1)(1), BENGALURU, BENGALURU
ITTPA 712/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SMASH FACTOR SPORTS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITSSA 427/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SMASH FACTOR SPORTS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITSSA 426/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
COURSERA INC.,CALIFORNIA vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITITA 21/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
MAHADEVI,MATHURA vs ITO, WARD 4(3)(4), HATHRAS
ITA 358/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
SEEMA BANO,JHANSO vs INCOME TAX OFFICER, WARD 2(3)(1), JHANSI
ITA 331/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
SAQLAINIA SHIKCHHAN PRASAR SAMITI,JHANSI vs ITO WARD EXEMPTION AGRA RCC, AGRA
ITA 321/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
DEEP BAHADUR SINGH,REWA vs INCOME TAX OFFICER WARD-1, REWA
ITA 94/JAB/2024[2015-16]Status: DisposedITAT JabalpurAY 2015-16
SUNIL JASUJA,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 76/JAB/2024[2020-21]Status: DisposedITAT JabalpurAY 2020-21
ARUN BHAGAWAT BHAGAT,NARAYAN NAGAR, HONDA, SATTARI vs WARD-1(1), PANAJI
ITA 82/PAN/2026[2019-20]Status: DisposedITAT PanajiAY 2019-20
