Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,886 total)

AWATRAM CHANDIRAM ATHWANI vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

WP/9864/2026ITAT Bombay

ANIL SAMPATRAO RAHANE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9863/2026ITAT Bombay

PRAKASH NARAYAN LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9862/2026ITAT Bombay

PRAKASH NARAYAN LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9861/2026ITAT Bombay

RAVIKANT HARISHCHANDRA DHERANGE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9860/2026ITAT Bombay

SUDHIR NIVRUTTI DAMBIR vs INCOME TAX OFFICER WARD-2 AHMEDNAGAR AND OTHERS

WP/9859/2026ITAT Bombay

NARAYAN PARUMAL LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9858/2026ITAT Bombay

GIRISH CHAMPALAL GANDHI vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9857/2026ITAT Bombay

DEVENDRA MANANLAL DESARDA vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHERS

WP/9855/2026ITAT Bombay

RAJASHREE RAVIKANT DHERANGE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9854/2026ITAT Bombay

PRADEEP RADHAKISAN YENDHE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9853/2026ITAT Bombay

SUBHASH RATILAL MANIYAR vs INCOME TAX OFFICER WARD 1 AHMEDNAGAR AND OTHERS

WP/9852/2026ITAT Bombay

NARAYAN PARUMAL LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9851/2026ITAT Bombay

MANOJKUMAR GHANSHYAM DHANKANI vs INCOME TAX OFFICER WARD 1 DHULE AND OTHERS

WP/9848/2026ITAT Bombay

REKHA VASANT SHAH vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9847/2026ITAT Bombay

TUSHAR RANCHHODDAS BHATIA vs INCOME TAX OFFICER WARD 1 JALGAON AND OTHERS

WP/9846/2026ITAT Bombay

DHIRAJ ASHOK GHUNDIYAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9845/2026ITAT Bombay

DINESH NAMDEORAO PARMAR vs INCOME TAX OFFICER WARD 1 JALGAON AND OTHERS

WP/9844/2026ITAT Bombay

MANOJ DEELIP ZAWAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9843/2026ITAT Bombay

AWATRAM CHANDIRAM ATHWANI vs DEPUTY COMMIISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS

WP/9841/2026ITAT Bombay

NIKHIL HARDAS AHUJA vs INCOME TAX OFFICER WARD-1 JALGAON AND OTHERS

WP/9839/2026ITAT Bombay

NANDKUMAR KARBHARI SATPUTE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9838/2026ITAT Bombay

MANEESH SHAMLAL TINIYA vs INCOME TAX OFFICER WARD 2 AHMED NAGAR AND OTHERS

WP/9837/2026ITAT Bombay

GANESH BAJIRAO BANKAR vs INCOME TAX OFFICER WARD 1 AHMEDNAGAR AND OTHERS

WP/9836/2026ITAT Bombay

SHOBHA RAJENDRA KALE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/9835/2026ITAT Bombay

TOLARAM KANHAIYALAL AHUJA vs INCOME TAX OFFICER WARD 1 AHMED NAGAR AND OTHERS

WP/9834/2026ITAT Bombay

UMAKANT ROASAHEB ANDURE vs INCOME TAX OFFICER WARD -2, AHMEDNAGAR AND OTHERS

WP/9833/2026ITAT Bombay

RAMESH RATILAL PHADKULE vs INCOME TAX OFFICER WARD 1 LATUR AND OTHERS

WP/9832/2026ITAT Bombay

AWATRAM CHANDIRAM ATHWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1 JALGAON AND OTHERS

WP/9830/2026ITAT Bombay

ANUP PANDHARINATH ARGADE vs INCOME TAX OFFICER WARD 1 AHMED NAGAR AND OTHERS

WP/9829/2026ITAT Bombay