Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,886 total)
DCIT, CIRCLE-13(1), DEHI, DELHI vs KOHINOOR FOODS LIMITED, PINNACLE BUSINESS TOWER
ITA 3892/DEL/2023[A.Y. 2013-14]Status: DisposedITAT Delhi
B R AGROTECH LTD.,CENTRAL DELHI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 4(1), NEW DELHI
ITA 3751/DEL/2023[2016-17]Status: DisposedITAT DelhiAY 2016-17
B R AGROTECH LTD.,CENTRAL DELHI vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 4(2), NEW DELHI
ITA 3750/DEL/2023[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT, CIRCLE-19(1), NEW DELHI vs POSCO INTERNATIONAL INDIA P.LTD, GURGAON
ITA 2430/DEL/2022[2016-17]Status: DisposedITAT DelhiAY 2016-17
ACME CLEANTECH SOLUTIONS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-1(2), NEW DELHI
ITA 5194/DEL/2019[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, CIRCLE-1(2), NEW DELHI vs ACME CLEANTECH SOLUTIONS PVT. LTD., NEW DELHI
ITA 5193/DEL/2019[2013-14]Status: DisposedITAT DelhiAY 2013-14
DISCOVERY COMMUNICATIONS INDIA,GURGAON vs JCIT, NEW DELHI
ITA 1977/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ZIMMER INDIA PVT. LTD.,GURUGRAM vs ACIT, GURGAON
ITA 1368/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
REVELATION UNIQUE RETAIL AND MARKETING PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, DELHI, DELHI
ITA 1036/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
Yasmeen Shazia, vs The Deputy Commissioner of Income Tax Central Circle-1(4),
ITTA/158/2026ITAT Telangana
PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S J D EXIM PVT LTD
ITA/669/2026ITAT Delhi
AEDAS INTERIORS PTE. LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, INTERNATIONAL TAX-1(1)(1), NEW DELHI & ANR.
W.P.(C)/11930/2026ITAT Delhi
VODAFONE IDEA LIMITED SUCCESSOR OF VODAFONE MOBILE SERVICES LIMITED (VMSL) WHICH MERGED WITH IDEA C vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE 78 (1) NEW DELHI & ANR.
W.P.(C)/2733/2026ITAT Delhi
PARAJI KARBHARI AUTADE vs INCOME TAX OFFICER WARD-1 AHMED NAGAR AND OTHERS
WP/9884/2026ITAT Bombay
JALINDAR SHIVAJI KOHAKADE vs OFFICE OF THE INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS
WP/9883/2026ITAT Bombay
VIMAL VILAS JANGALE vs INCOME TAX OFFCER WARD -2, AHMEDNAGAR
WP/9881/2026ITAT Bombay
TARUN PRAMODKUMAR GUPTA vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS
WP/9880/2026ITAT Bombay
SUNIL GANPAT DIGHE vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS
WP/9879/2026ITAT Bombay
NILESH MADAN KOLANGADE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 AURANGABAD AND OTHERS
WP/9878/2026ITAT Bombay
VISHAL ELECTRIC AND GENERAL STORES vs INCOME TAX OFFICER WARD 2 JALGAON AND OTHERS
WP/9877/2026ITAT Bombay
DHIRAJ ASHOK GHUNDIYAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS
WP/9876/2026ITAT Bombay
SANJAY SHANTILAL MUNOT vs INCOME TAX OFFICER WARD-1, AHMEDNAGAR AND OTHERS
WP/9875/2026ITAT Bombay
KASHINATH KISANRAO KHEDKAR vs OFFICE OF THE INCOME TAX OFFICER WARD 1 AND OTHERS
WP/9874/2026ITAT Bombay
CHANDER MOHANDAS MORANI vs INCOME TAX OFFICER WARD 1 AHMEDNAGAR AND OTHERS
WP/9873/2026ITAT Bombay
GUNVANT SHIVAJI KOTAKAR vs INCOME TAX OFFICER WARD -1 DHULE AND OTHERS
WP/9872/2026ITAT Bombay
MUKESH BALRAM TALREJA vs INCOME TAX OFFICE WARD-1 JALGAON AND OTHERS
WP/9870/2026ITAT Bombay
PRAKASH NARAYAN LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS
WP/9869/2026ITAT Bombay
RAMESH RATILAL PHADKULE vs INCOME TAX OFFICE WARD-1, LATUR AND OTHERS
WP/9868/2026ITAT Bombay
JAYANT SHARAD NIKUMBH vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS
WP/9867/2026ITAT Bombay
NARAYAN PARUMAL LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON AND OTHERS
WP/9866/2026ITAT Bombay
