Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,886 total)

RAVINDRA,BHIWANI vs ITO-CHARKHI DADRI, CHARKHI DADRI - BHIWANI

ITA 161/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
19/8/2026

G M TEXFAB INDUSTRIES PRIVATE LIMITED,NEW DELHI vs ITO WARD 10(4), NEW DELHI

ITA 1549/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
19/8/2026

DY. COMMISSIONER OF INCOME TAX, GURGAON vs VIVEK JOSHI, GURGAON

ITA 142/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
19/8/2026

VAIBHAV GARG,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 1371/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
19/8/2026

INCOME TAX OFFICER, DELHI vs M/S AKASH KRISHNA INFRATECH PVT. LTD, DELHI

ITA 9120/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
19/8/2026

RAJBIR SINGH,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 8930/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
19/8/2026

JOGDHIAN HARI BHAGWAN RASTOGI CHARITABLE MEMORIAL TRUST,DELHI vs ITO WARD EXEMPTION 1(4), DELHI

ITA 8317/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
19/8/2026

GCL (INDIA) PVT. LTD,NEW DELHI vs ACIT(OSD), DELHI, DELHI

ITA 7978/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
19/8/2026

M/S. CHINA CONSTRUCTION SAUSUM (I) PVT. LTD.,MUMBAI vs DCIT CENTRAL CIRCLE 13, DELHI

ITA 7867/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
19/8/2026

M/S. CHINA CONSTRUCTION SAUSUM (I) PVT. LTD.,MUMBAI vs DCIT CENTRAL CIRCLE 13, DELHI

ITA 7866/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
19/8/2026

SENATECH INDIA PRIVATE LIMITED,GAUTAM BUDHA NAGAR vs DCIT TP 3(2)(2), DELHI

ITA 7827/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
19/8/2026

VISHNOI TRADERS PVT. LTD.,MEERUT vs ITO, WARD -2(4), MEERUT

ITA 7281/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
19/8/2026

DEEPAK JAIN PROP. VARDHMAN JEWELLERS,DELHI vs INCOME TAX OFFICER, WARD 35(2), DELHI, DELHI

ITA 6996/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
19/8/2026

SHYAM DEVI,PANIPAT vs ITO WARD -1, PANIPAT

ITA 6935/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
19/8/2026

KBC TRAVELS,DELHI vs DCIT, CIRCLE-61(1), DELHI

ITA 6814/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
19/8/2026

INCOME TAX OFFICER, WARD-5(2)(1) NOIDA, NOIDA vs PANKAJ BATRA, NOIDA

ITA 6702/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
19/8/2026

ANKIT GUPTA,DELHI vs INCOME TAX OFFICER, WARD 46(4), NEW DELHI

ITA 6584/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
19/8/2026

KULVINDER SINGH,DELHI vs ACIT CIRCLE-45 (1), DELHI

ITA 6526/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
19/8/2026

GAUTAM TAYAL & SONS (HUF),G.T. KARNAL INDUSTRIAL AREA vs ACIT- CIRCLE 36(1), DELHI, E BLOCK MINTO ROAD, CIVIC CENTRE

ITA 6492/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
19/8/2026

M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs DCIT (CC)-28, NEW DELHI

ITA 6204/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
19/8/2026

M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs ITO WARD 24(3), DELHI

ITA 6203/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
19/8/2026

M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs DCIT(CC)-28, NEW DELHI

ITA 6202/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
19/8/2026

M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs DCIT (CC)-28, NEW DELHI

ITA 6201/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
19/8/2026

MEERA GOYAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 5732/DEL/2025[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
19/8/2026

SURESH CHAND GOYAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 5716/DEL/2025[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
19/8/2026

VINOD KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE- 27, DELHI

ITA 4462/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
19/8/2026

VINOD KUMAR GUPTA,NEW DELHI vs ACIT, CENTRAL CIRCLE-27, NEW DELHI

ITA 4461/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
19/8/2026

ALCATEL- LUCENT PORTUGAL SA,PORTUGAL vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 1(1)(1), DELHI, DELHI

ITA 2002/DEL/2025[2003-04]Status: DisposedITAT DelhiAY 2003-04
19/8/2026

ALCATEL- LUCENT PORTUGAL SA,PORTUGAL vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 1(1)(1), DELHI

ITA 2001/DEL/2025[2002-03]Status: DisposedITAT DelhiAY 2002-03
19/8/2026

IT0, VIKAS BHAWAN vs PRADEEP AGGARWAL, DELHI

ITA 4777/DEL/2024[2018-19]Status: DisposedITAT DelhiAY 2018-19
19/8/2026