Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,886 total)
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2913/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2912/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2911/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RADICO KHAITAN LIMITED,RAMPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, NEW DELHI, NEW DELHI
ITA 2890/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SHELLA DEVI,NEW DELHI vs ITO WARD 60(7), DELHI
ITA 2829/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
CHIRAGH SOCIAL WELFARE SOCIETY,CHIRAGH ENCLAVE vs ASSESSING OFFICER WARD 30(1) DELHI, DELHI
ITA 2658/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
BRIJ MOHAN GUPTA HUF,DELHI vs ITO WARD 47(1), DELHI
ITA 2545/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
BRILLIANT METALS PRIVATE LIMITED,SHAHDARA, EAST DELHI vs DCIT, CENTRAL CIRCLE 7, DELHI, NEW DELHI
ITA 2450/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RAJASTHAN PULSES PRIVATE LIMITED,NEW DELHI vs DEPUTY DIRECTOR OF INCOME TAX, CPC BENGALURU
ITA 2335/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
N K G ELECTRONICS PRIVATE LIMITED,DELHI vs WARD 17(3), DELHI
ITA 2254/DEL/2026[2010-11]Status: HeardITAT DelhiAY 2010-11
ACIT, CIRCLE-1(1), DELHI vs ANSAL HOUSING LIMITED, DELHI
ITA 2226/DEL/2026[2005-06]Status: DisposedITAT DelhiAY 2005-06
ZENITH FASHIONS PVT LTD,DELHI vs ITO WARD 27(1), DELHI
ITA 2076/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CIVIC CENTRE vs SATYA NARAYAN GUPTA, DELHI
ITA 2064/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
INCOME TAX OFFICER, WARD-12(1), DELHI, C.R. BUILDING, I.P. ESTATE, NEW DELHI vs I3 INFOSYSTEM PRIVATE LIMITED, KASTURBA GANDHI MARG NEW DELHI
ITA 2028/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GANGA BEACH REOSRT,UTTARAKHAND vs DCIT CENTRAL CIRCLE - 15, DELHI
ITA 1943/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
GANGA RETREAT,UTTARKHAND vs DCIT CENTRAL CIRCLE-15, DELHI
ITA 1942/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
AHILYA SHARMA,DELHI vs DCIT CENTRAL CIRCLE - 15, DELHI
ITA 1941/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
BHAVYEH HOTELS & RESORTS PRIVATE LIMITED,UTTARAKHAND vs DCIT CENTRAL CIRCLE - 15, DELHI
ITA 1939/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
AHILYA HOTELS & RESORTS,UTTARAKHAND vs DCIT CENTRAL CIRCLE -15, DELHI
ITA 1938/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
SHRIMAHANAND LEISURE VALLEY PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE - 15, DELHI
ITA 1937/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
KANNU PRIYA SHARMA,DELHI vs DCIT CENTRAL CIRCLE - 15, DELHI
ITA 1935/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
PUNEET SHARMA, DELHI vs DCIT CENTRAL CIRCLE-15, DELHI
ITA 1934/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
I HOME AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 28, DELHI, DELHI
ITA 1915/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
I HOME AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 28, DELHI, DELHI
ITA 1914/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
I HOME AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 28, DELHI, DELHI
ITA 1913/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
JOINT COMMISSIONER OF INCOME TAX, OSD, CENTRAL CIRCLE I, NOIDA, NOIDA vs LM MACHINOTECH LLP, NOIDA
ITA 1840/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
JOINT CIT (OSD), CENTRAL CIRCLE-I, NOIDA, NOIDA vs L M MACHINOTECH LLP, NOIDA
ITA 1839/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BABA BANDA BAHADUR SEWA SAMITI,HARYANA vs CIT EXEMPTONS, CHANDIGARH
ITA 1835/DEL/2026[-]Status: DisposedITAT Delhi
RAJBIR SINGH,MEERUT vs ITO, WARD-2(2), MEERUT, MEERUT
ITA 1704/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
RAVINDRA,CHARKHI DADRI - BHIWANI vs ITO-CHARKHI DADRI, CHARKHI DADRI-BHIWANI
ITA 162/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
