Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,886 total)
SH. RATTAN SINGH,HARYANA vs ITO WARD 2 (1), HARYANA
ITA 5044/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
JAI BHAGWAN,BAHADURGARH vs ITO, ROHTAK
ITA 4303/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHYAMJEE PREPAID SERVICES,NEW DELHI vs ITO-WARD 49(1), DELHI, DELHI
ITA 4301/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SHYAMJEE PREPAID SERVICES,NEW DELHI vs ITO-WARD 49(1), DELHI, DELHI
ITA 4300/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
NIMITAYA PROMOTERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1), DELHI, NEW DELHI
ITA 4285/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
VIKAS JAIN,DELHI vs ITO, WARD 47(1), NEW DELHI
ITA 4083/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs EMERALD VYAPAAR PRIVATE LIMITED, DELHI
ITA 3685/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs EMERALD VYAPAAR PRIVATE LIMITED, DELHI
ITA 3684/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
TRILOK SINGH RAWAT,DELHI vs ITO WARD 29(1), DELHI
ITA 3628/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VARUN TANDON,DELHI vs DCIT(A), NEW DELHI
ITA 3586/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
VARUN TANDON,NEW DELHI vs DCIT(A), DELHI
ITA 3585/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
VARUN TANDON,DELHI vs DCIT (A), NEW DELHI
ITA 3584/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
VARUN TANDON,DELHI vs DCIT(A), NEW DELHI
ITA 3583/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SRI MOHAN KHAITAN CHARITABLE TRUST,DELHI vs INCOME TAX OFFICER, WARD EXEMPTION-2(2), DELHI, NEW DELHI
ITA 3571/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SUNIL PAL,GHAZIABAD vs INCOME TAX OFFICER, DELHI
ITA 3563/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
KAMLESH YADAV,NEW DELHI vs INCOME TAX OFFICER, WARD 70(4), NEW DELHI
ITA 3515/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RISHI PUBLIC WELFARE TRUST,DELHI vs ITO WARD EXEMPTION, DELHI
ITA 3487/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
M/S POWERTECH ELECTROINFRA PVT LTD,DELHI vs DCIT (CC) -25, NEW DELHI
ITA 3455/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
UDMI RAM SARASWATI DEVI CHARITABLE TRUST,HARYANA vs ITO (EXEMPTONS), ROHTAK
ITA 3313/DEL/2026[-]Status: DisposedITAT Delhi
UDMI RAM SARASWATI DEVI JINDAL CHARITABLE TRUST,HARYANA vs ITO, EXEMPTIONS, ROHTAK
ITA 3312/DEL/2026[-]Status: DisposedITAT Delhi
MUKESH,UTTAR PRADESH vs INCOME TAX OFFICER, UTTAR PRADESH
ITA 3224/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ANANT ASSOCIATES PRIVATE LIMITED,UTTAR PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 30 DELHI, DELHI
ITA 3214/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PARAMOUNT PUBLIC SCHOOL EDUCATIONAL SOCIETY,ROHTAK HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3210/DEL/2026[NA]Status: DisposedITAT Delhi
JASMEET SINGH,KARNAL vs ITO WARD 1 KARNAL, KARNAL
ITA 3190/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHOBHA RAM,VILLAGE RANOLI vs ITO -WARD 5(3)(4) G BUDH NAGAR, GAUTAM BUDH NAGAR
ITA 2963/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2918/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2917/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2916/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2915/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 2914/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
