Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
HARISH CHANDER HURIA,GREATER NOIDA vs ITO WARD 5(1)(3), NOIDA, NOIDA
ITA 7442/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
NIDHI SHARMA,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(2)(2), GHAZIABAD
ITA 7419/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
HIMANSHU SIROHI,NORTH WEST DELHI vs INCOME TAX OFFICER, AJMERI GATE, NEW DELHI
ITA 728/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
GROW MORE,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 34(1), DELHI, NEW DELHI
ITA 6989/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
INCOME TAX OFFICER, WARD 44.6, DELHI, DELHI vs PRAMOD AGRAWAL, DELHI
ITA 6988/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
INCOME TAX OFFICER, WARD 44.6, DELHI, NEW DELHI vs PRAMOD AGRAWAL, DELHI
ITA 6987/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIKAS CHAIN & JEWELLERY PRIVATE LIMITED, DELHI
ITA 657/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASHISH AGGARWAL,PALWAL FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 6448/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
PRADEEP MAURYA,AHMEDABAD vs ITO, WARD 2(1), FARIDABAD
ITA 6358/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SLEDGEHAMMER FOUNDATION,DELHI vs CIT(EXEMPTIONS), DELHI
ITA 6190/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
SLEDGEHAMMER FOUNDATION,DELHI vs CIT(EXEMPTIONS), DELHI
ITA 6189/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
ISHA MEHTA,DELHI vs ITO, WARD 35(1), DELHI
ITA 592/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NEERAV HOLDINGS PVT LTD, NEW DELHI
ITA 5880/DEL/2026[2012-13]Status: HeardITAT DelhiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NEERAV HOLDINGS PVT LTD, NEW DELHI
ITA 5879/DEL/2026[2011-12]Status: HeardITAT DelhiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NEERAV HOLDINGS PVT LTD, NEW DELHI
ITA 5878/DEL/2026[2010-11]Status: HeardITAT DelhiAY 2010-11
LATE SHRI RAJESH KUMAR GUPTA THROUGH HIS WIFE,DELHI vs ITO WARD 48(2), DELHI
ITA 5834/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SUNDER LAL & SONS CHARITABLE TRUST,NEW DELHI vs CIT(EXEMPTION), DELHI, NEW DELHI
ITA 5061/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
UTSAV EDUCATIONAL AND CULTURAL SOCIETY,DELHI vs CIT(E), NEW DELHI
ITA 5051/DEL/2026[-]Status: DisposedITAT Delhi
VENKATESHWAR BALAJI SUSHIL MAHESHWARI SEWA TRUST,DELHI vs CIT(E), DELHI
ITA 5048/DEL/2026[-]Status: DisposedITAT Delhi
SH. RATTAN SINGH,HARYANA vs ITO WARD 2 (1), HARYANA
ITA 5044/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
JAI BHAGWAN,BAHADURGARH vs ITO, ROHTAK
ITA 4303/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHYAMJEE PREPAID SERVICES,NEW DELHI vs ITO-WARD 49(1), DELHI, DELHI
ITA 4301/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SHYAMJEE PREPAID SERVICES,NEW DELHI vs ITO-WARD 49(1), DELHI, DELHI
ITA 4300/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
NIMITAYA PROMOTERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1), DELHI, NEW DELHI
ITA 4285/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
VIKAS JAIN,DELHI vs ITO, WARD 47(1), NEW DELHI
ITA 4083/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs EMERALD VYAPAAR PRIVATE LIMITED, DELHI
ITA 3685/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs EMERALD VYAPAAR PRIVATE LIMITED, DELHI
ITA 3684/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
TRILOK SINGH RAWAT,DELHI vs ITO WARD 29(1), DELHI
ITA 3628/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VARUN TANDON,DELHI vs DCIT(A), NEW DELHI
ITA 3586/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
VARUN TANDON,NEW DELHI vs DCIT(A), DELHI
ITA 3585/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
