Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
PARESH VANITLAL SHAH,MUMBAI vs ITO WARD 15(1)(4), MUMBAI
ITA 6271/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PARESH VANITLAL SHAH,MUMBAI vs ITO WARD 29(2)(5), MUMBAI
ITA 6270/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PARESH VANITLAL SHAH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 15(1), MUMBAI
ITA 4696/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO-19.3.1, MUMBAI vs SHEMON JEWELS, MUMBAI
ITA 1401/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
LAQSHYA MEDIA P.LTD,MUMBAI vs DCIT 10(2)(1), MUMBAI
ITA 500/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJENDER KUMAR,NEW DELHI vs ITO, WARD 35(8), NEW DELHI
ITA 896/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ISHWAR CHAND WADHWA,GURUGRAM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1), GURUGRAM
ITA 881/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MUKESH RAMRATAN KATARIA,JHAJJAR vs INCOME TAX OFFICER, WARD-3, ROHTAK, ROHTAK
ITA 7581/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
BAJRANG LAL SONI,DELHI vs ITO WARD 51(1), DELHI
ITA 7577/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT, NEW DELHI vs MSG FASHIONS PRIVATE LIMITED, HARYANA
ITA 7576/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ACIT, NEW DELHI vs MSG FASHIONS PRIVATE LIMITED, NEW DELHI
ITA 7575/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ACIT, NEW DELHI vs MSG FASHIONS PRIVATE LIMITED, NEW DELHI
ITA 7574/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
JITIN CHUGH,DR.MUKERJEE NAGAR vs INCOME TAX OFFICER, WARD - 70(1), DELHI
ITA 7570/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
BERI & BERI COLD STORAGE GENERAL MILLS PVT LTD,SIYANA ROAD, BULANDSHAHAR vs INCOME TAX OFFICER, BULANDSHAHAR
ITA 7567/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
DEEPAK,ROHTAK vs ITO, WARD - 3, ROHTAK, ROHTAK
ITA 7566/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SATGURU SAI RICE & FABRIC EXPORTS,DELHI vs ASSESSMENT UNIT, ASSESSMENT UNIT
ITA 7558/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S SHRI SANATAN DHARAM SABHA,DELHI vs ITO, WARD-EXEMPTION 2(2), DELHI
ITA 7556/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SEEMA KUMARI,JHAJJAR vs ITO WARD NO 2, ROHTAK
ITA 7554/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
GAJRAJ SINGH,DELHI vs ITO WARD 43(1), DELHI
ITA 7552/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEEPAK SIROHI,GHAZIABAD vs ITO, GHAZIABAD
ITA 7550/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PRIY RANJAN,DELHI vs ITO, WARD 24(1), NEW DELHI
ITA 7537/DEL/2026[2023 - 24]Status: DisposedITAT Delhi
BIMLA GOLA,DELHI vs INCOME TAX OFFICER, WARD 35(5), DELHI, DELHI
ITA 7518/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SOMPAL SINGH,MUZAFFARNAGAR vs ITO WARD 3(1)(4), SHAMLI
ITA 7503/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ANIL TYAGI L/H OF LATE SMT. SURESH DEVI,GHAZIABAD vs ITO WARD 2(3), GHAZIABAD
ITA 7501/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
PRAKASH KUNDANDAS BAJAJ,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7498/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ARIF ALI,DELHI vs ITO WARD 61(3), DELHI
ITA 7473/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SINGHAL COTTON TEXTILES PRIVATE LIMITED,NOIDA vs WARD 5(2)(4), NOIDA, NOIDA
ITA 7463/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
ASHOK KUMAR MITTAL HUF,HARYANA vs INCOME TAX OFFICER, HARYANA
ITA 7462/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PRAMOD KUMAR GUPTA,BADAUN vs ITO WARD 2(3), BADAUN
ITA 7452/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
GAGAN BANSAL,FARIDABAD HARYANA vs INCOME TAX OFFICER, FARIDABAD
ITA 7448/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18