Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
SHRI HARI EDUCATIONAL TRUST,MUMBAI vs INCOME TAX OFFICER (EXEM) WARD 2(3), MUMBAI
ITA 4252/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
RAMESH GROVER FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4208/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SANDIP JANARDAN PATIL,AIROLI, NAVI MUMBAI vs ITO WARD 28(3)(1), MUMBAI, VASHI, NAVI MUMBAI
ITA 3966/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
HARBANS SINGH BALDEV SINGH BANWAIT,ANDHERI, MUMBAI vs THE INCOME TAX OFFICER, WARD-24(2)(1), PAREL-MUMBAI
ITA 3797/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8 (2) MUMBAI, MUMBAI
ITA 3662/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SHIVAM PARIVAR DEVELOPERS PRIVATE LIMITED,MUMBAI vs ACIT CENTRAL CIRCLE 8 (1), MUMBAI, MUMBAI
ITA 3561/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT-CC 8(4) MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 3548/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT-CC-8(4), MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 3547/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DEEPAK DEMBA,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(1), KALYAN, KALYAN
ITA 3506/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
BAERLOCHER INDIA ADDITIVES PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(1), MUMBAI, AAYAKAR BHAWAN,MUMBAI
ITA 3475/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
HIKAL LIMITED,MUMBAI vs DCIT 3 (1) (1), AAYAKAR BHAWAN
ITA 3460/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3394/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3393/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT 19 1 MUMBAI, MUMBAI vs NAOZER BEJON BALDAWALA, MUMBAI
ITA 2393/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs VINOD KUMAR JATIA (H.U.F.), MUMBAI
ITA 228/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs VINOD KUMAR JATIA (H.U.F.), MUMBAI
ITA 227/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
R M BHUTHER AND CO,MUMBAI vs DCIT(CEN) 5(1), MUMBAI
ITA 2236/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
R M BHUTHER AND CO,MUMBAI vs DCIT(CEN) 5(1), MUMBAI
ITA 2235/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
BIKEN GIRISHKUMAR JARIWALA,MUMBAI vs INCOME TAX OFFICER-41(1)(1), MUMBAI, MUMBAI
ITA 2023/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
JITENDRA KAMRA,MUMBAI vs ITO, WARD 24(2)(1), MUMBAI, MUMBAI
ITA 1816/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
LENYADRI SAHAKARI PATHPEDHI MARYADIT,MUMBAI vs ITO, WARD-27(2)(1), MUMBAI, VASHI
ITA 1692/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
GRAND CUISINES BANQUETS PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 7(1)(1), MUMBAI
ITA 131/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
GOWD SARASWAT BRAHMAN SABHA MUMBAI,MUMBAI vs INCOME TAX OFFICER EXEMPTION 1(3) MUMBAI, MUMBAI
ITA 123/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
CHIRAG BHARAT HUF,MUMBAI vs ITO WARD 33(1)(1), MUMBAI
ITA 8906/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
UNITED SISTERS FOUNDATION,MUMBAI vs ITO EXEM. WARD 2(4), MUMBAI, MUMBAI
ITA 8878/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SIDDHARTH KISHORE RAHEJA,MUMBAI vs INCOME TAX OFFICER WARD 31(2)(1), MUMBAI
ITA 8470/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
NISHANT ASHISH GUPTA,MUMBAI vs ITO WARD 31(1)(1), MUMBAI
ITA 7501/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NISHANT ASHISH GUPTA,MUMBAI vs ITO WARD 31(1)(1), MUMBAI
ITA 7500/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ORBIT VENTURES DEVELOPERS,MUMBAI vs DCIT, CIRCLE 23(1), MUMBAI
ITA 7193/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SMT SUSHMA GUPTA,MUMBAI vs 25(3) (4), MUMBAI
ITA 6827/MUM/2025[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014