Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY KADURAHALLY,KADURAHALLY vs INCOME TAX OFFICER WARD 1, CHICKMAGALURU
ITA 2526/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SONU MANDHANA,BANGALORE vs INCOME TAX OFFICER, WARD 4(1)(3), BANGALORE
ITA 2446/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MANJOORALI DADEHAYAT BHUSANOOR,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, VIJAYAPURA
ITA 2393/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHIVRAMEGOWDA RAMPURA DAYANANDA,MYSORE vs INCOME TAX OFFICER WARD 1(2) MYSORE, MYSORE
ITA 2313/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SESHAGIRI GADAD,KOPPAL vs ITO WARD-1, KOPPAL, KOPPAL
ITA 1995/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
SESHAGIRI GADAD,KOPPAL vs ITO WARD-1, KOPPAL, KOPPAL
ITA 1994/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SACRED TRUST REGISTERED,BENGALURU vs INCOME TAX OFFICER, EXEMPTION, WARD-3, BENGALURU
ITA 1917/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
DEEPIKA CHARITABLE EDUCATIONAL TRUST,BANGALORE vs CIT(EXEMPTION), BANGALORE
ITA 1659/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
MAINI PRECISION PRODUCTS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 1865/BANG/2025[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INCOME-TAX OFFICER, WARD-1, UDUPI, UDUPI vs SHAANKARANARAYANA SAMAKARI, KUNDAPUR
ITA 1521/BANG/2024[2017-18]Status: DisposedITAT BangaloreAY 2017-18
CABLE CORPORATION OF INDIA LTD.,MUMBAI vs CIT (A)-48, MUMBAI
ITA 714/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BALAJI CO -OPERATIVE CREDIT SOCIETY LIMITED,MUMBAI vs ASSESSMENT UNIT - INCOME TAX DEPARTMENT, DELHI
ITA 6326/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ANAND SURESH RAJGOR,MUMBAI vs WARD 3(1), KALYAN, KALYAN
ITA 6318/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THAKU BHOJWANI CHARITABLE TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(4), MUMBAI, MUMBAI
ITA 6166/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
MALTI TANUJ THAKUR,MUMBAI vs ADDL/JCIT (A)-1, BENGALURU
ITA 6103/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
DEEPAK VARANDMAL WADHWA,NAVI MUMBAI vs ASSESSING OFFICER CIRCLE27(1) MUMBAI, NAVI MUMBAI
ITA 4843/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
RAJESH KUMAR JAIN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX-CC 1(2), MUMBAI
ITA 4768/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
RANJNA NAIR,MUMBAI vs DCIT 42(3)(1) MUMBAI, MUMBAI
ITA 4725/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SUNEEL GUPTA,DELHI vs ACIT, MUMABI
ITA 4719/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ALPHA COMBINES,BADLAPUR vs DCIT-1, CIRCLE-1, KALYAN
ITA 4599/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
TRAVEL FOOD SERVICES LIMITED (AS M/S. SNVK HOSPITALITY AND MANAGEMENT PVT LTD MERGED WITH TRAVEL FOOD SERVICE LTD),MUMBAI vs DCIT, CIRCLE 8(3)(1), MUMBAI
ITA 459/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
INCOME TAX OFFICER, WARD-20(3)(1), MUMBAI, MUMBAI vs SHASHIKALA KAMAL JAIN, MUMBAI
ITA 4567/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
THE MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEAL), INCOME TAX DEPARTMENT, BANDRA (EAST)
ITA 4508/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
MIHIR BIPIN PAREKH,MUMBAI vs DCIT 19(1), MUMBAI
ITA 4385/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
POONAMCHAND NATHALAL SHAH,MUMBAI vs INCOME TAX OFFICER WARD 19(2)(4), MUMBAI
ITA 4351/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MEWARI TOLLY CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4336/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
AISHWARYA RAI FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4328/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE MAHARASHTRA STATE CO-OP MARKETING FEDERATION LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 26(1),MUMBAI, MUMBAI
ITA 4291/MUM/2026[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
THE MAHARASHTRA STATE CO-OP MARKETING FEDERATION LIMITED,MUMBAI vs DY. COMMISIONER OF INCOME TAX, CIRCLE 26(1), MUMBAI
ITA 4290/MUM/2026[2008-2009]Status: DisposedITAT MumbaiAY 2008-2009
THE MAHARASHTRA STATE CO-OP MARKETING FEDRATION LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOMETAX, CIRCLE 26(1), MUMBAI
ITA 4289/MUM/2026[2006-2007]Status: DisposedITAT MumbaiAY 2006-2007
