Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
NAGIMOUDDIN LASKAR,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA
ITA 1789/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
BANAGRAM SKUS LIMITED,BANAGRAM vs THE INCOME TAX OFFICER, WARD 41(1), NADIA, NADIA
ITA 1691/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
FOOTFLASH INFRASTRUCTURE (P) LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 1376/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DAYAL COMMERCIAL CO. PRIVATE LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA
ITA 3047/KOL/2025[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
DAYAL COMMERCIAL CO. PRIVATE LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA
ITA 3046/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
DAYAL COMMERCIAL CO. PRIVATE LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA
ITA 3045/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
RAMASAMY PERUMALSAMY,TIRUVARUR vs ITO, WARD-1, TIRUVARUR
ITA 774/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
STATE BANK OF INDIA, CPPC CHENNAI BRANCH,CHENNAI vs INCOME TAX OFFICER, TDS WARD-3 (1), CHENNAI, CHENNAI
ITA 746/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
STATE BANK OF INDIA, CPPC CHENNAI BRANCH,CHENNAI vs INCOME TAX OFFICER, TDS WARD-3(1), CHENNAI
ITA 742/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SBI LHO CHENNAI,CHENNAI vs DCIT, TDS CIRCLE 3(1), CHENNAI
ITA 734/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SBI INDUSTRIAL FINANCE BR,CHENNAI vs DEPUTY COMMISSIONER OF INCOME-TAX, TDS CIRCLE-3 (1),CHENNAI, CHENNAI
ITA 716/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
STATE BANK OF INDIA, SMECC,EGMORE vs THE INCOME TAX OFFICER, TDS WARD -3(1), CHENNAI, CHENNAI
ITA 3870/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
STATE BANK OF INDIA,SALEM vs JOINT COMMISSIONER OF INCOME TAX, TDS, TDS RANGE- COIMBATORE, COIMBATORE
ITA 3869/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SBI SME PALLIPALAYAM BR,NAMAKKAL vs JOINT COMMISSIONER OF INCOME TAX TDS, TDS RANGE- COIMBATORE, COIMBATORE
ITA 2895/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SBI SME PALLIPALAYAM BR,NAMAKKAL vs JOINT COMMISSIONER OF INCOME TAX TDS, TDS RANGE- COIMBATORE, COIMBATORE
ITA 2894/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SRINIVASAN CHARITABLE AND EDUCATIONAL PERAMBALUR,PERAMBALUR vs PCIT, CHENNAI
ITA 2331/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
SRINIVASAN CHARITABALE AND EDUCATIONAL TRUST,CHENNAI vs PCIT, CHENNAI
ITA 2330/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
VADIVELU SELVARANI,CUDDALORE vs ITO, CUDDALORE
ITA 2225/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
C VADIVELU,CUDDALORE vs ACIT, CUDDALORE
ITA 2224/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
KARUPPIAH MEENACHI,THIRUNELVELI vs ITO, THIRUNEVELI
ITA 2096/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
STATE BANK OF INDIA,SALEM vs INCOME TAX OFFICER, TDS SALEM, SALEM
ITA 1486/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
STATE BANK OF INDIA,TIRUPPUR vs DCIT, TDS CIRCLE, COIMBATORE, COIMBATORE
ITA 1402/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
STATE BANK OF INDIA,TIRUPUR vs DCIT, TDS CIRCLE, COIMBATORE, COIMBATORE
ITA 1401/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
STATE BANK OF INDIA SME CHENNAI BRANCH,CHENNAI vs INCOME-TAX OFFICER, TDS WARDS 3(1), CHENNAI, CHENNAI
ITA 1400/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
STATE BANK OF INDIA, CHINMAYA NAGAR,CHENNAI vs INCOME TAX OFFICER, TDS WARD-3(1), CHENNAI, CHENNAI
ITA 1399/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SELVAKUMAR ARUMUGAM,COIMBATORE vs ACIT,NON CORP, WARD 4(4), COIMBATORE, COIMBATORE
ITA 128/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
R D VELLI MAALIHAI,ERODE vs ACIT, CIRCLE-2, ERODE
ITA 3588/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
IL & FS PARADIP REFINERY WATER LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 2015/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), BENGALURU
ITA 428/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY KADURAHALLY,CHICKMAGALUR vs INCOME TAX OFFICER WARD 1, CHICKMAGALUR
ITA 2527/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19