Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
S K MODI, HUF,AHMEDABAD vs THE PR. CIT, AHMEDABAD-3, AHMEDABAD
ITA 1516/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SHRI KABIRPANTHI GADI,GUJARAT vs CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1501/AHD/2026[NA]Status: DisposedITAT Ahmedabad
VAV JAIN SWETAMBER MURTIP UJAK SANGH PANJARAPOLE SANSTHA,PANJARAPOLE vs CIT (EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 1449/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
VAV JAIN SWETAMBER MURTIP UJAK SANGH PANJARAPOLE SANSHA,PALANPUR vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1448/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
PRAVINKUMAR D GANDHI HUF,AHMEDABAD, GUJARAT vs ITO WARD 5(3)(2), AHMEDABAD, VEJALPUR AHMEDABAD, GUJARAT
ITA 1391/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SOCIETY FOR SUSTAINABLE URBAN DEVELOPMENT,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1344/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
SOCIETY FOR SUSTAINABLE URBAN DEVELOPMENT,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1343/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
SHREE SWAMINARAYAN EDUCATION TRUST,AHMEDABAD vs CIT(EXEMPTIONS), AHMEDABAD
ITA 1179/AHD/2026[-]Status: DisposedITAT Ahmedabad
DEVANAND GURMUKHDAS SOMANI,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD
ITA 2337/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
ACIT CENTRAL CIRCLE 1(2) AHMEDABAD, AHMEDABAD vs BENZ FURNITURE PRIVATE LIMITED, AHMEDABAD
ITA 1356/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
BENZ FURNITURE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1346/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SHRI RAJESH JAGANNATH PUROHIT,AHMEDABAD vs THE PR. CIT-6, AHMEDABAD, AHMEDABAD
ITA 1401/AHD/2018[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
SARANG AVINASH KAMTEKAR,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 722/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SUREKHA SANJEEV THAKUR,NASHIK vs INCOME TAX OFFICE, NASHIK
ITA 280/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
SANCHIT KANTILAL GANORE,BHAGUR vs ITO WARD 1(1), NASHIK
ITA 2194/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
VIJAY SADANAND KOGEKAR,PUNE vs THE ITO, WARD 12(1), PUNE, PUNE
ITA 2190/PUN/2026[2013-14 - 26Q - Q2]Status: DisposedITAT Pune
NISHA TUSHAR BHUTADA,PUNE vs INCOME TAX OFFICER WARD 13(1), PUNE
ITA 149/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
INDIA KAWASAKI MOTORS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 2890/PUN/2025[2021-22]Status: DisposedITAT PuneAY 2021-22
DCIT, CIRCLE-8, PUNE, PUNE vs INDIA KAWASAKI MOTORS PRIVATE LIMITED, PUNE
ITA 2779/PUN/2025[2021-22]Status: DisposedITAT PuneAY 2021-22
AMIT DATTATRAY GHULE,PUNE vs ACIT, CENTRAL CIRCLE 2(2), PUNE
ITA 1389/PUN/2024[2020-21]Status: DisposedITAT PuneAY 2020-21
SHIVA KUMAR MALAKAPURAM,HYDERABAD vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD
ITA 176/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
VENKATA SUBBA REDDY KAGITALA,HYDERABAD vs ITO, WARD -13(1), HYDERABAD
ITA 1514/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
VENKATA SUBBA REDDY KAGITALA,HYDERABAD vs ITO, WARD - 13(1), HYDERABAD
ITA 1513/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
SREEDHAR REDDY KOTHAKAPU,HYDERABAD vs ITO, WARD - 12(1), HYDERABAD
ITA 1505/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
SREEDHAR REDDY KOTHAKAPU,HYDERABAD vs ITO, WARD -12(1), HYDERABAD
ITA 1504/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
B vs OVERSEAS PRIVATE LIMITED,HYDERABAD
ITA 1993/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
DCIT., CIRCLE-1(1), TIRUPATI vs M/S. INDUS COFFEE PRIVATE LIMITED, NELLORE
ITA 1139/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
BASANTI MATA AGRI PRODUCT PRIVATE LIMITED,HOOGHLY vs ACIT, CIRCLE 23(1), HOOGHLY, HOOGHLY
ITA 2141/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MANISH SUREKA,KOLKATA vs THE INCOME TAX OFFICER, WARD-37(1), KOLKATA, KOLKATA
ITA 2084/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
MANISH SUREKA,KOLKATA vs ITO WARD 37(1), KOLKATA
ITA 2083/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
