Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
THE PENUGANCHIPROLU PRIMARY AGRI CO OP CREDIT SOCIETY LIMITED,KRISHNA DIST vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
ITA 530/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
MUKESH KUMAR LALWANI,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD- 2, VIJAYNAGARAM
ITA 503/VIZ/2025[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
KAMALESH MEGHRAJ RATHOD,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
ITA 463/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
THE VELLATURU PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED NO-H-157,VELLATURU vs INCOME TAX OFFICER, WARD 1(3), VIJAYAWADA
ITA 240/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
SHIVAM BUILDERS PRIVATE LIMITED,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), AHMEDABAD, AHMEDABAD
ITA 69/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SHREE KADVA PATIDAR KULDEVI SHREE UMIYA MATAJI TRUST,AMRELI vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 433/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHREE SANKAR EDUCATIONAL AND CHARITABLE TRUST,PATAN vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2219/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE SANKAR EDUCATIONAL AND CHARITABLE TRUST,PATAN vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2218/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SU SHIKSHAN EDUCATION RESEARCH AND CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2128/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
SU SHIKSHAN EDUCATION RESEARCH AND CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2127/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
DCIT CIRCLE GANDHINAGAR, GANDHINAGAR vs RAJENA AGRO PRODUCTS PRIVATE LIMITED, PATAN
ITA 2096/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
VICHAAR NIRMAAN FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 2005/AHD/2026[N.A]Status: DisposedITAT Ahmedabad
VICHAAR NIRMAAN FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 2004/AHD/2026[NA]Status: DisposedITAT Ahmedabad
VICHAAR NIRMAAN FOUNDATION,AHMEDABAD vs CIT(EXEMPTION, AHMEDABAD
ITA 2003/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI DAS EDUCATION TRUST,IDAR vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1991/AHD/2026[NA]Status: DisposedITAT Ahmedabad
UNCHA KOTADA CHAMUNDA MATA NU DE vs THAN,UNCHA KOTADA
ITA 1940/AHD/2026[-]Status: DisposedITAT Ahmedabad
UNCHA KOTADA CHAMUNDA MATA NU DE vs THAN,UNCHA KOTADA
ITA 1939/AHD/2026[-]Status: DisposedITAT Ahmedabad
SANSKRUTI EDUCATIONAL AND CHARITABLE TRUST,ANAND vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1911/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
VIDHYA UTTEJAK MANDAL AJOL,AJOL,MANSA vs COMMISSIONER OF INCOME TAX(EXEMPTION), AHMEDABAD
ITA 1869/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
VIDHYA UTTEJAK MANDAL AJOL,AJOL,MANSA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1868/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHRI BALOJ MATA SANSTHAN,UNJHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1859/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHRI GUNGADIDARWAJA KADVA PATIDAR GYANTI SAMAJ,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1855/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHREE SIDHPUR PANJARAPOL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1739/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE SIDHPUR PANJARAPOL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1738/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SIDDHIDAYAK SULTAN PARSHVANATH JAIN TIRTH TRUST,AHMEDABAD PALANPUR HIGHWAY vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1727/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI KUTCH KADVA PATIDAR SATPANTH SANATAN SAMAJ TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD
ITA 1713/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI KUTCH KADVA PATEL SANATAN SAMAJ,AHMEDABAD vs CIT (EXEMPTION), PRAHLADNAGAR ROAD, AHMEDANAD
ITA 1712/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREEMA ARVIND EDU TRUST,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1700/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREEMA ARVIND EDU TRUST,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1699/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SUNAMAI AND FIROZE DAVAR CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 1596/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028