Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,239 total)

DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs BHEEMUNIPATNAM MUTUALLY AIDED COOPERATIVE BUILDING SOCIETY LIMITED, VISAKHAPATNAM

ITA 414/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
19/8/2026

KAKARLA PITCHESWARA RAO,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR

ITA 402/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
19/8/2026

CHODAVARAPU DEVI,KONDEVARAM vs THE INCOME TAX OFFICER, WARD-1, KAKINADA

ITA 401/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
19/8/2026

SRI VENKATESWARA PRIMARY AGRICULTURAL COOP CREDIT SOCIETY,AINAPARRU vs THE INCOME TAX OFFICER, WARD-1, TANUKU

ITA 394/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
19/8/2026

JANARDHAN REDDY THUNGA,VISHAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, VISHAKHAPATNAM

ITA 36/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
19/8/2026

KONAGALLA VENKATA SAI CHALAPATHI KARTHIK, L/R OF KONAGALLA NARAYANA PRASAD,ONGOLE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1,GUNTUR., GUNTUR

ITA 322/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
19/8/2026

KONAGALLA VENKATA SAI CHALAPATHI KARTHIK L/R OF KONAGALLA NARAYANA PRASAD (LATE),ONGOLE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1,GUNTUR, GUNTUR

ITA 321/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
19/8/2026

VENKATA RATNA KUMAR YARLAGADDA,HYDERABAD vs DCIT, CIRCLE - 2(1), VIJAYAWADA

ITA 303/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
19/8/2026

PUSAPATI SUDHAKAR REDDY,GUNTUR vs ACIT, CENTRAL CIRCLE-2, GUNTUR

ITA 30/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
19/8/2026

SRI VASAVI EDUCATIONAL SOCIETY,MACHILIPATNAM vs THE INCOME TAX OFFICER, TDS WARD-1, VIJAYAWADA

ITA 286/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
19/8/2026

SRI VASAVI EDUCATIONAL SOCIETY,MACHILIPATNAM vs THE INCOME TAX OFFICER, TDS WARD-1, VIJAYAWADA

ITA 285/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
19/8/2026

SATYANARAYANA MURTHY SEETALA,TADEPALIGUDEM vs INCOME TAX OFFICER, TADEPALIGUDEM

ITA 27/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
19/8/2026

RAVI SREE CHINTAPALLI,BHIMAVARAM vs INCOME TAX OFFICER, BHIMAVARAM

ITA 266/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
19/8/2026

SATYANARAYANA MURTHY SEETALA,TADEPALLIGUDEM vs INCOME TAX OFFICE, TADEPALLIGUDEM

ITA 26/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
19/8/2026

OLIPILLI SURYANARAYANA,UNDI vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY

ITA 242/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
19/8/2026

SUREKHA PASIYAVULA,HYDERABAD vs INCOME TAX OFFICER, WARD - 1, BHIMAVARAM

ITA 209/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
19/8/2026

PREETHI SARASWATHULA,KAKINADA vs ITO, WARD -2(1), RAJAMAHENDRAVARAM

ITA 186/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
19/8/2026

SURESH KUNCHENAPALLI,NARASARAOPET vs INCOME TAX OFFICER, WARD - 1, NARSARAOPET

ITA 157/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
19/8/2026

THE ANDHRA PRADESH STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA, VIJAYAWADA

ITA 155/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
19/8/2026

THE ANDHRA PRADESH STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA, VIJAYAWADA

ITA 154/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
19/8/2026

ADIREDDY KAPULAPALLI,NARASARAOPET vs ACIT, CIRCLE-2(1), GUNTUR

ITA 124/VIZ/2026[2016-2017]Status: DisposedITAT VisakhapatnamAY 2016-2017
19/8/2026

ACHANTA RAMU,SIDDANTHAM vs INCOME TAX OFFICER, WARD-1, TANUKU

ITA 76/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
19/8/2026

VALLABHANENI DURGA PRASAD,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM

ITA 749/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
19/8/2026

VENKATESWARA RAO PRATHI,KAKINADA vs ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY

ITA 748/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
19/8/2026

VEERANARAYANA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR

ITA 699/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
19/8/2026

VEERANARAYNA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR

ITA 698/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
19/8/2026

VEERANARAYANA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR

ITA 685/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
19/8/2026

RAGHAVENDRA PRASAD VINJAM,VISAKHAPATNAM vs ACIT, CIRCLE-5(1), VISAKHAPATNAM

ITA 661/VIZ/2025[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
19/8/2026

VENKATA SUBRAMANYA SRI HARA HARA VARA PRASAD RATNAKARAM,NARASARAOPETA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1), GUNTUR

ITA 594/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
19/8/2026

KUSU RAMA CHANDRA RAO,MOGULURU KANCHIKACHERLA vs INCOME TAX OFFICER WARD 1(1), VIJAYAWADA

ITA 570/VIZ/2025[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
19/8/2026