Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
HONNAVADEVI MULTI PURPOSE SAHAKARI SANGH NIYAMIT,BELAGAVI vs INCOME TAX OFFICER WARD 4 BELGAUM, BELGAUM
ITA 317/PAN/2026[2017-2018]Status: DisposedITAT PanajiAY 2017-2018
CHANNBASAVEESHWAR P K P S SANGHA N YARAGATTI,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 312/PAN/2026[2018-2019]Status: DisposedITAT PanajiAY 2018-2019
GURUKRUPA CREDIT CO-OPERATIVE SOCIETY LTD, BHATKAL TALUK vs INCOME TAX OFFICER, WARD -2, KARWAR, KARWAR
ITA 296/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
THE BALAKRISHNA MULTI PURPOSE CO-OPERATIVE SOCIETY SADALGA,SADALGA vs THE INCOME TAX OFFICER, NIPPANI
ITA 259/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
THE TIVIM SIRSAIM M P CO OP SERVICE SOCIETY LIMITED,THIVIM GOA vs AO WARD 2(1) PANAJI, PANAJI GOA
ITA 249/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
SHRI LAXMI VYANKATESH CREDIT SOUHARD SAHAKARI LTD,NIPPANI vs INCOME TAX OFFICER, NIPPANI
ITA 217/PAN/2026[2017-2018]Status: DisposedITAT PanajiAY 2017-2018
THOMAS STEPHENS KONKNNI KENDR,PORVORIM vs CIT (EXEMPTION), BENGALORE
ITA 232/PAN/2025[80G]Status: DisposedITAT Panaji
RIPALBHAI BHAGAVANJIBHAI MODI,BHATIYA vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, INCOME-TAX OFFICER, NFAC, DELHI
ITA 923/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
SHREE MANIDHARI LUXURIA SWETAMBAR MURTIPUJAK JAIN TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 123/SRT/2025[NA]Status: DisposedITAT Surat
KESHAB HAZARIKA,CHANDRAPUR vs ITO WARD - MORIGAON, MORIGAON
ITA 279/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
KESHAB HAZARIKA,CHANDRAPUR vs ITO, WARD-MORIGAON, MORIGAON
ITA 278/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
ACIT, GUWAHATI vs MEREN ZHIMOMI, NAGALAND INDIA
ITA 400/GTY/2025[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
DCIT, CIRCLE -1, GUWAHATI, GUWAHATI vs RAMANUJAN SOCIETY OF EDUCATION SOCIAL AND RURAL DEVELOPMENT, NOGAON
ITA 382/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
SIKHYA O PRAGATI CHARITABLE TRUST,BALASORE vs ITO (EXEMPTION), CUTTACK, CUTTACK
ITA 760/CTK/2026[2026-27]Status: DisposedITAT CuttackAY 2026-27
PRADIPTAKUMARPATEL RAJA RADHAKANTA PATEL,ODISHA vs ITO, WARD-2(1), SAMBALPUR
ITA 754/CTK/2026[2014-15]Status: DisposedITAT CuttackAY 2014-15
SUDHIR KUMAR PANDA,BHUBANESWAR vs ITO WARD-4(3),BHUBANESWAR, BHUBANESWAR
ITA 743/CTK/2026[2015-16]Status: DisposedITAT CuttackAY 2015-16
RAYAGADA DIOCESAN EDUCATIONAL TRUST,RAYAGADA vs THE INCOME TAX OFFICER(EXEMPTION) WARD, BERHAMPUR, BERHAMPUR
ITA 712/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
RAYAGADA DIOCESAN EDUCATIONAL TRUST,RAYAGADA vs THE INCOME TAX OFFICER(EXEMPTION) WARD, BERHAMPUR, BERHAMPUR
ITA 711/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
MANZIL KUMAR GHOSH,MAYURBHANJ vs INCOME TAX OFFICER WARD-1,BARIPADA, BARIPADA
ITA 699/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
BALASORE SARASWATA SANGMA,BALASORE vs THE INCOME TAX OFFICER(EXEMPTIONS), CUTTACK, CUTTACK
ITA 697/CTK/2026[2026-27]Status: DisposedITAT CuttackAY 2026-27
BALASORE TECHNICAL SCHOOL,BALASORE vs ITO EXEMPTION, CUTTACK, CUTTACK
ITA 694/CTK/2026[AY 2022-23]Status: DisposedITAT Cuttack
HOTEL MAHARAJA,BARGARH vs ITO, WARD BARGARH, BARGARH
ITA 686/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
HOTEL MAHARAJA,BARGARH vs ITO WARD BARGARH, BARGARH
ITA 685/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
PRADIPTAKUMARPATEL RAJA RADHAKANTA PATEL,SAMBHALPUR vs INCOME TAX OFFICER, SAMBALPUR
ITA 639/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
M/S. HOTEL MAHARAJA,BARGARH vs ITO, BARGARH WARD, BARGARH
ITA 140/CTK/2026[2014-15]Status: DisposedITAT CuttackAY 2014-15
MALTI DEVI,PATNA vs INCOME TAX OFFICER, ARA
ITA 230/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
REESHAV AUTOMOBILES,HERO MOTORCORP SHOWROOM, CHAPRA PATNA HIGHWAY vs INCOME TAX OFFICER WARD 2(2), CHAPRA, INCOME TAX OFFICE, MEETHA BAZAR, CHAPRA
ITA 228/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
SRINIVASA SERVICE STATION,RAMAVARAPPADU vs INCOME TAX OFFICER, VIJAYAWADA
ITA 75/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
VEERANARAYANA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR
ITA 625/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
HARESH KUMAR LALWANI,VIZIANAGARAM vs INCOME TAX OFFICER - WARD 1, VIJAYANAGARAM, VIJAYANAGARAM
ITA 594/VIZ/2026[2020-2021]Status: DisposedITAT VisakhapatnamAY 2020-2021