Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,887 total)

UMESH GOVINDRAO PATIL,BELAGAVI vs ASSESSMENT TEAM INCOMETAX DEPARTMENT, BELAGAVI

ITA 81/PAN/2026[2015-16]Status: DisposedITAT PanajiAY 2015-16
18/8/2026

UMESH GOVINDRAO PATIL,BELAGAVI vs ASESSMENT UNIT, INCOME TAX DEPARTMENT, BELAGAVI

ITA 79/PAN/2026[2015-16]Status: DisposedITAT PanajiAY 2015-16
18/8/2026

SUMAN LAKHARA,PONDA vs ITO, PANJIM

ITA 75/PAN/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
18/8/2026

RAJARAM NARAYAN PATIL,MUMBAI vs ITO, WARD 1, MARGAO, MARGAO

ITA 258/PAN/2026[2021-2022]Status: DisposedITAT PanajiAY 2021-2022
18/8/2026

RAJARAM NARAYAN PATIL,MUMBAI vs ITO, WARD 1, MARGAO, MARGAO

ITA 257/PAN/2026[2020-2021]Status: DisposedITAT PanajiAY 2020-2021
18/8/2026

VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT,ALAGAWADI vs INCOME TAX OFFICER WARD-2, BELAGAVI

ITA 250/PAN/2026[2018-2019]Status: DisposedITAT PanajiAY 2018-2019
18/8/2026

VARSHA VIVEK PATIL,BELAGAVI vs INCOME TAX OFFICER WARD 2(1) BELGAVI, BELAGAVI

ITA 226/PAN/2026[2011-12]Status: DisposedITAT PanajiAY 2011-12
18/8/2026

MHATRU MALLAPA PATIL,MUMBAI vs INCOME TAX OFFICER, WARD 1, MARGAO, MARGAO

ITA 225/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22
18/8/2026

PRASANNA PURUSHOTTAM MAJALIKAR,GOA vs ITO, INTL. TAXATION WARD, PANAJI, PANAJI

ITA 216/PAN/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
18/8/2026

SAGUIRODIN AMID AGA,MUMBAI vs ITO, WARD 1(3), PANAJI, PANAJI

ITA 210/PAN/2026[2021-2022]Status: DisposedITAT PanajiAY 2021-2022
18/8/2026

SAGUIRODIN AMID AGA,MUMBAI vs ITO, WARD 1(3), PANAJI, PANAJI

ITA 209/PAN/2026[2020-2021]Status: DisposedITAT PanajiAY 2020-2021
18/8/2026

AMILCAR JOSE CARLOS ALVARES,TISWADI, NORTH GOA vs THE INCOME TAX OFFICER, WARD 1(1), PANAJI, GOA

ITA 149/PAN/2026[2016-17]Status: DisposedITAT PanajiAY 2016-17
18/8/2026

DOURADO BUSINESS CENTER,SANCOALE vs INCOME TAX OFFICER, PANAJI

ITA 117/PAN/2026[2023-24]Status: DisposedITAT PanajiAY 2023-24
18/8/2026

SANGEETA SUNIL JOLAPURE,DARVOLIM, SALCETE vs INCOME TAX OFFICER WARD-1, OFFICE OF ITO, MARGAO GOA

ITA 323/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
18/8/2026

SANGEETA SUNIL JOLAPURE,DARVOLIM, SALCETE, GOA vs INCOME TAX OFFICER, WARD -1, OFFICE OF THE ITO, MARGAO, GOA

ITA 322/PAN/2025[2016-17]Status: DisposedITAT PanajiAY 2016-17
18/8/2026

HARESH M. BARIYA,JAMJODHPUR vs DCIT CIR 2 (2) JAMNAGAR, JAMNAGAR

ITA 541/RJT/2025[2017-18]Status: HeardITAT RajkotAY 2017-18
18/8/2026

RUKSANA KHATUN ABDULAZIZ SHAIKH,SURAT vs ITO, CIRCLE-1(1)(1), SURAT

ITA 558/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 340/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 339/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOEMR TAX OFFICER, DAMAN WARD, DAMAN

ITA 338/SRT/2026[2013-14]Status: DisposedITAT SuratAY 2013-14
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN, WARD, DAMAN

ITA 337/SRT/2026[2013-14]Status: DisposedITAT SuratAY 2013-14
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, WARD DAMAN, DAMAN

ITA 336/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 335/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 334/SRT/2026[2011-12]Status: DisposedITAT SuratAY 2011-12
18/8/2026

FATEMA AMIR BHAGAT,CHENNAI vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 333/SRT/2026[2011-12]Status: DisposedITAT SuratAY 2011-12
18/8/2026

SOURABH MANOJ AGARWAL,SURAT vs WARD 2(3)(4), SURAT

ITA 737/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
18/8/2026

DARSHAN PANDYA,SURAT vs WARD 1(2)(6), SURAT

ITA 548/SRT/2025[2010-11]Status: DisposedITAT SuratAY 2010-11
18/8/2026

ECO CHEM SALES & SERVICES,SURAT vs CIRCLE 1(3), SURAT

ITA 324/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
18/8/2026

SACHI MOLDING SOLUTIONS PRIVATE LIMITED,VALSAD vs THE INCOME TAX OFFICER, WARD- 2(1)(2), CURRENT JURISDICTION- WARD 2(1)(3) SURAT, SURAT

ITA 215/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
18/8/2026

SURESHBHAI NATHUBHAI PATEL,SURAT vs ITO WARD 1, BARDOLI, SURAT

ITA 1343/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
18/8/2026