Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
KAMLESH SHANKARLAL GORI,SILVASSA vs INCOME TAX OFFICER, SILVASSA
ITA 1335/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
SHITAL RAJESHKUMAR BHADIYADRA,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1256/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
NAROTTAMBHAI CHHOTUBHAI PATEL,SURAT, GUJARAT vs INCOME TAX OFFICER, WARD 2(3)(1), SURAT
ITA 1171/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
RAJNIKUMAR RAMJIBHAI RABARI,SURAT vs ITO, WARD 1(3)(1), SURAT
ITA 1116/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
PRABHU SHYAM CHARITABLE TRUST,GUWAHATI vs THE DCIT, CENTRAL CIRCLE-2, GUWAHATI
ITA 38/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
PRABHU SHYAM CHARITABLE TRUST,GUWAHATI vs THE DCIT, CENTRAL CIRCLE-2, GUWAHATI
ITA 37/GTY/2026[2013-14]Status: DisposedITAT GuwahatiAY 2013-14
AAKASH AGRAWAL,KOHIMA vs ITO WARD 1 DIMAPUR, DIMAPUR
ITA 311/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
BIJAYA KUMAR PRUSTY,CUTTACK vs ITO, WARD 1(1), CUTTACK, CUTTACK
ITA 667/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
ASIT BEHERA,CUTTACK vs INCOME TAX OFFICER, WARD 1(1), CUTTACK
ITA 666/CTK/2026[2018-2019]Status: DisposedITAT CuttackAY 2018-2019
RIMULI COLLEGE, RIMULI,KEONJHAR vs ITO KEONJHAR WARD, KEONJHAR
ITA 662/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
SATYABRAT NAYAK,KENDRAPARA vs ITO, WARD KENDRAPARA, KENDRAPARA
ITA 655/CTK/2026[2024-25]Status: DisposedITAT CuttackAY 2024-25
KUMUDINI PRADHAN,CUTTACK vs ITO WARD 1(1), CUTTACK, CUTTACK
ITA 651/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
SISIR KUMAR SAHOO,BHUBANESWAR vs DCIT,CIRCLE-1(1),BHUBANESWAR, BHUBANESWAR
ITA 650/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
UTKAL EXPORTABLE CLOTH PRODUCTION WCS LTD,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 640/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
SARAT BEHERA,BHUBANESWAR vs ITO NEAC/BBN WARD-4, BHUBANESWAR
ITA 589/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
JITENDRA BISWAL,KAKATPUR vs ITO, PURI
ITA 583/CTK/2026[2014-15]Status: DisposedITAT CuttackAY 2014-15
RAJEEV KAVANAL,ERNAKULAM vs ITO, WARD-3(3), KOCHI
ITA 920/COCH/2025[2010-11]Status: DisposedITAT CochinAY 2010-11
PHILIP MULAKKAL,THRISSUR vs ACIT, CIRCLE 2(1), THRISSUR
ITA 841/COCH/2025[2013-14]Status: DisposedITAT CochinAY 2013-14
SHREE GOLALARIA DIGAMER JAIN SAMAJNYAS 64,INDORE vs CIT EXEMPTION, BHOPAL
ITA 785/IND/2026[NA]Status: DisposedITAT Indore
ZENITH DRUGS LIMITED,INDORE vs INCOME TAX OFFICER 4(3), INDORE
ITA 623/IND/2025[2024-25]Status: DisposedITAT IndoreAY 2024-25
AKSHAT ALLOYS,MANDIGOBINDGARH, PUNJAB vs PCIT, PATIALA, PUNJAB
ITA 969/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SMT RAMANANDI ANANGPURIA CHARITABLE TRUST,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 664/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
SMT RAMANANDI ANANGPURIA CHARITABLE TRUST,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 663/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
HARDISH KAUR DHANOA,PUNJAB vs ITO. WARD 6(1), MOHALI, PUNJAB
ITA 457/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
MADHU BALA,DHARAMSHALA vs INCOME TAX OFFICER, DHARAMSHALA
ITA 321/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
SAHARA EDUCATION SOCIETY,KURUKSHETRA vs INCOME TAX OFFICER EXEMPTIONS, AMBALA
ITA 198/CHANDI/2026[2023-2024]Status: DisposedITAT ChandigarhAY 2023-2024
BRAHAM SAGAR SANT CHARAN TRUST,KALWA, RUPNAGAR vs CIT EXEMPTIONS, C.R. BUILDING, CHANDIGARH
ITA 1598/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
BRAHAM SAGAR SANT CHARAN TRUST,KALWAN, RUPNAGAR vs CIT EXEMPTIONS, C.R. BUILDING, CHANDIGARH
ITA 1595/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
GURU NANAK MISSION HOSPITAL & EDUCATIONAL TRUST, AMBALA CITY,AMBALA CITY vs THE CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1309/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
GURU NANAK MISSION HOSPITAL & EDUCATIONAL TRUST, AMBALA CITY,AMBALA CITY vs THE CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1308/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027