Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
MUKESH KUMAR HUF, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD 4(1), LUDHIANA, LUDHIANA
ITA 1451/CHANDI/2025[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
HARSHAD VINODBHAI GOHEL,AMBAVADI, AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 1680/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
HARSHAD VINODBHAI GOHEL,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 1679/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SARDARSINH AMARSINH CHAVDA,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1651/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
SARDARSINH AMARSINH CHAVDA,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1650/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
AAMRAKUNJ REALTY LIMITED,AHMEDABAD vs THE PR. CIT, AHMEDABAD-1, AHMEDABAD
ITA 111/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
SHRI DNYANESHWAR PANDHRINATH KATKE,PUNE vs ITO WD-12(3), PUNE
ITA 617/PUN/2026[2008-09]Status: DisposedITAT PuneAY 2008-09
AMOL SHRIDHAR CHOUGULE,SHIROL vs ITO, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 506/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
TALEGAON VIDYA PRATISTHAN,PUNE vs CIT(E), PUNE
ITA 2166/PUN/2026[Na]Status: DisposedITAT Pune
SHANTARAM PARSHURAM PATIL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 12, PUNE, PUNE
ITA 2158/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
KRISHNA HANUMANT MEDANKAR,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE, PUNE
ITA 1995/PUN/2026[2016-2017]Status: DisposedITAT PuneAY 2016-2017
KRISHNA HANUMANT MEDANKAR,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE, PUNE
ITA 1994/PUN/2026[2016-2017]Status: DisposedITAT PuneAY 2016-2017
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WARD 5(2), PUNE, PUNE
ITA 1993/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WARD 5(2), PUNE, PUNE
ITA 1992/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
RUPALI DILIP LAGAD,PUNE vs THE INCOME TAX OFFICER, WARD 6(5), PUNE
ITA 1908/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
THE KARAD MEDICOS SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 1, SATARA
ITA 1189/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
DNYANKALA SANVARDHINI SANSTHA,PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PUNE
ITA 794/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
EARTH STAR CRANES,KALAMBOLI, NAVI MUMBAI vs ITO WARD 1 PANVEL, PANVEL
ITA 3144/PUN/2025[2019-20]Status: DisposedITAT PuneAY 2019-20
EARTH STAR CRANES,KALAMBOLI, NAVI MUMBAI vs ITO WARD 1 PANVEL, PANVEL
ITA 3143/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
R.S.JHAVERI & CO.,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE–1, AURANGABAD
ITA 2441/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
R.S.JHAVERI & CO.,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE–1, AURANGABAD
ITA 2440/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
NARENDRA MAHADEV AWATE,PUNE vs INCOME TAX OFFICER, WARD 9(1), AKURDI
ITA 2430/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
MANU VYAPAR PRIVATE LIMITED,KOLKATA vs ITO, WARD 4(1), KOLKATA
ITA 792/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
EKCHAKA SAMABAYA KRISHI UNNAYAN SAMITY LTD.,BURDWAN vs D.C.I.T., CIRCLE - 1, BURDWAN
ITA 427/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
EKCHAKA SAMABAYA KRISHI UNNAYAN SAMITY LIMITED,BURDWAN vs D.C.I.T., CIRCLE - 1, BURDWAN
ITA 426/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
NEMINATH VYAPAAR PVT LTD,KOLKATA vs DEBABRATA PAUL, INCOME TAX OFFICER, WARD 11(1), KOLKATA
ITA 325/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
NEMINATH VYAPAAR PVT LTD,KOLKATA vs DEBABRATA PAUL, INCOME TAX OFFICER, WARD 11(1), AAYKAR BHAVAN, KOLKATA
ITA 324/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
COCETRA MERCHANTS PRIVATE LIMITED,KOLKATA vs ITO WARD 9(3), KOLKATA
ITA 2240/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
COCETRA MERCHANTS PRIVATE LIMITED,KOLKATA vs ITO WARD 9(3), KOLKATA
ITA 2239/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
PRIYANKA SINGHA,HOWRAH vs I.T.O., WARD-47(2), KOLKATA
ITA 2199/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021