Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
SAJAN KUMAR AGARWAL,SIKKIM vs ITO, WARD 3(1), GANGTOK, GANGTOK
ITA 2106/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SMITA MITTAL,KOLKATA vs D.C.I.T., CIRCLE - 29, KOLKATA
ITA 1738/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
CHANDNI RAWAT,KOLKATA vs ITO, WARD 62(1), KOLKATA, KOLKATA
ITA 1467/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SANDHYA ROY,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA
ITA 1428/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SAMDEV DASGUPTA,SOUTH DELHI vs ITO, WARD 30(1), KOLKATA, KOLKATA
ITA 1417/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SAMIR DAS,HOWRAH vs ITO, WARD 46(1), KOLKATA
ITA 1314/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
BIJAY KUMAR AGARWAL,KOLKATA vs ITO, WARD 44(2), KOLKATA
ITA 3041/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
VENKATA SIDDI RAJU SUBRAMANYAM RAJU KONDURU,TIRUVALLUR vs ACIT, KANCHIPURAM CIRCLE, KANCHIPURAM
ITA 767/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
XLLENT MARINE LINE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CHE-C-(253)(1), CHENNAI
ITA 759/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
DHANASEKARAN SENGODAN,DHARMAPURI vs ITO WARD I, DHARMAPURI
ITA 747/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SITHURAJ ASHOK,VELAGOUNDAMPALAYAM vs THE INCOME TAX OFFICER WARD 1(6), SALEM
ITA 702/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 1857/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
VED PRAKASH JALLAN RAKESH JALLAN,BANGALORE vs DCIT, NON CORPORATE CIRCLE-1, MADURAI
ITA 3582/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
CRESCENT EDUCATIONAL AND CHARITABLE TRUST,COIMBATORE vs ACIT, EXEMPTIONS, COIMBATORE
ITA 2734/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
VASUDEVAN RAGHAVAN,CHENNAI vs ACIT, NCC-10(1), CHENNAI
ITA 2242/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
KARUPPAIAH DEIVENDRAN,USILAMPATTI, MADURAI DISTRICT vs INCOME TAX OFFICER, NON CORP. WARD 2(1), MADURAI, INCOME TAX OFFICE, BIBIKULAM, MADURAI
ITA 2161/CHNY/2025[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
MALLIKARJUN SOUHARD SAHAKARI NIYAMIT,HUBLI-DHARWAD vs INCOME TAX OFFICER WARD 1(1), HUBLI
ITA 597/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
HEM KUMAR,KOLAR vs INCOME TAX OFFICER, KOLAR
ITA 1822/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SAVITRAMMA,CHIKKABALLAPURA vs INCOME TAX OFFICER, WARD 1, CHIKKABALLAPURA
ITA 1516/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SAVITHA HARISH,BANGALORE vs THE INCOME TAX OFFICER, WARD - 5(2)(5), BANGALORE, BANGALORE
ITA 1429/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
REHANA BEGUM,BENGALURU vs ITO, WARD-1(2)(1), BANGALORE
ITA 1286/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
SALMAN MUJEER,BANGALORE vs ITO, BANGALORE
ITA 1230/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
NEWAGE WDUCATIONAL TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2819/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
ELATHI CREDIT CO-OPERATIVE SOCIETY,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
ITA 2008/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
D Y PATIL INNOVATION FOUNDATION,MUMBAI vs CIT (EXEMPTION), MUMBAI, MUMBAI
ITA 7141/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
D Y PATIL INNOVATION FOUNDATION,MUMBAI vs CIT(EXEMPTION)MUMBAI, MUMBAI
ITA 7139/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE RAMKRISHNA SEVA TRUST,MALAD vs CIT (EXEMPTIONS), MUMBAI
ITA 5118/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
PALLAVI NILESH KHIMANI,MUMBAI vs INCOME TAX OFFICER - WARD 42(1)(4), MUMBAI
ITA 4985/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DIVYANG FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4611/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SETH SUNDERDAS AND SONS,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4591/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
