Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,887 total)

LATE SHRI HARJIRAM PITHAJI PRAJAPATI,MUMBAI vs ITO WARD 19(1)(5), MUMBAI

ITA 4589/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
18/8/2026

TUAN GEMS PRIVATE LIMITED,MUMBAI vs I.T.O WARD 11(3)(1), MUMBAI

ITA 4511/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
18/8/2026

PREMCHAND MITHAILAL GUPTA,MUMBRA vs INCOME TAX OFFICER, WARD 3(2), THANE, THANE

ITA 4469/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
18/8/2026

HEXAGON VYAPAAR PRIVATE LIMITED,MUMBAI vs ITO, MUMBAI

ITA 4433/MUM/2026[2007-2008]Status: DisposedITAT MumbaiAY 2007-2008
18/8/2026

RAJESH PARASRAM NICHANI,BORIVALI (E) vs 42(1)(4), BANDRA (E)

ITA 4378/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
18/8/2026

MEWARI TOLLY CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 4337/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
18/8/2026

AISHWARYA RAI FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 4329/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
18/8/2026

SHREE SHANKHESHWAR AND F A,MUMBAI vs ITO-26(2)(1), MUMBAI

ITA 4065/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
18/8/2026

DINESH SHERSINGH AGARWAL,GHATKOPER WEST vs DCIT CIRCLE 8(2)(1), MUMBAI, MUMBAI

ITA 402/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
18/8/2026

MAYFAIR SYMPHONY SPRINGS CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs DDIT, CPC, BENGALURU

ITA 3893/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
18/8/2026

MAYFAIR SYMPHONY SPRINGS CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs DDIT, CPC, BENGALURU

ITA 3892/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
18/8/2026

ROCHE DIABETES CARE INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISIONER OF INCOME TAX - 3(1)(1), MUMBAI

ITA 3845/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
18/8/2026

INCOME TAX OFFICER - 24(2)(1), MUMBAI, MUMBAI vs JET AIRWAYS EMPLOYEES CO OP CREDIT SOCIETY LIMITED, MUMBAI

ITA 3550/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
18/8/2026

ATLANTA CO-OP HOUSING SOCIETY LIMITED,MUMBAI vs WARD 41(3)(1), MUMBAI, MUMBAI

ITA 3467/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
18/8/2026

TAJ TV LIMITED,MAURITIUS vs DCIT(IT)4.1.2, MUMBAI

ITA 3365/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
18/8/2026

GANITA TECHNOLOGIES & SERVICES PVT. LTD. (SUCESSOR IN INTEREST TO VOCATION INVT & FIN CO. PVT. LTD.),MUMBAI vs ACIT 2(3)(1), MUMBAI

ITA 3222/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
18/8/2026

S A REALITY,THANE vs INCOME TAX OFFICER, WARD 2(1), THANE

ITA 2949/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
18/8/2026

REKHA HARKISHAN JAGWANI,MUMBAI vs INCOME TAX OFFICER, WARD 23(3)(1), MUMBAI, MUMBAI

ITA 2709/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
18/8/2026

M/S LSL HOLDINGS PRIVATE LIMITED,MUMBAI vs ITO INT TAX WARD 3(1)(2), MUMBAI, MUMBAI

ITA 2619/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
18/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs SHRI SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED, PUNE

ITA 2289/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
18/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-4(3), MUMBAI, MUMBAI vs SHRI SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED, PUNE

ITA 2288/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
18/8/2026

ZOHER ABBAS KARACHIWALA,MUMBAI vs DCIT CIRCLE 6(1)(2), MUMBAI, MUMBAI

ITA 2061/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
18/8/2026

TAKESHI MARKETING PRIVATE LIMITED,MUMBAI,MAHARASHTRA vs INCOME TAX OFFICER, AAYAKAR BHAVAN

ITA 1690/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
18/8/2026

AMIT RAMESHCHANDRA BHANSALI,MUMBAI vs INCOME TAX OFFICER WARD 22(1)(1), MUMBAI, MUMBAI

ITA 1206/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
18/8/2026

DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs SANGAM (INDIA) LIMITED, ANDHERI

ITA 1130/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
18/8/2026

S GUPTA & COMPANY,MUMBAI vs INCOME TAX OFFICER WARD 17(3)(2), MUMBAI

ITA 1103/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
18/8/2026

CYRUS FEROZE VAID,MUMBAI vs DCIT, CIRCLE 42 2 1, MUMBAI

ITA 9097/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
18/8/2026

COUNCIL FOR FAIR BUSINESS PRACTICES,MUMBAI vs INCOME TAX OFFICER, MUMBAI, MUMBAI

ITA 7790/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
18/8/2026

REENA TINAAZ PRIVATE LIMITED,MUMBAI vs THE CIT (APPEALS), MUMBAI

ITA 7539/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
18/8/2026

FAHIM IQBAL KAPADIA,MUMBAI vs ACIT, CIRCLE 23(1), MUMBAI

ITA 6889/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
18/8/2026