Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
FAHIM IQBAL KAPADIA,MUMBAI vs ACIT, CIRCLE 23(1), MUMBAI
ITA 6888/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
FAHIM IQBAL KAPADIA,MUMBAI vs ACIT CIRCLE 23(1), MUMBAI
ITA 6887/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INCOME TAX OFFICER, MUMBAI vs SUGEE REALTY & DEVELOPERS (INDIA) PRIVATE LIMITED, MUMBAI
ITA 6842/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 6164/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5911/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5910/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5909/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ACIT CC 7(3), MUMBAI vs CALCULUS PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 5908/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MANSUKH GALA,MUMBAI vs ACIT, CC-1(3), MUMBAI
ITA 6033/MUM/2024[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MANSUKH GALA,MUMBAI vs ACIT,CC-1(3), MUMBAI
ITA 6032/MUM/2024[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MANSUKH GALA,MUMBAI vs ACIT, CC-1(3), MUMBAI
ITA 6031/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MANSUKH GALA,MUMBAI vs ACIT, CC-1(3), MUMBAI
ITA 6030/MUM/2024[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MANSUKH GALA,MUMBAI vs ACIT, CENTRAL CIRCLE 1 (3), MUMBAI
ITA 6029/MUM/2024[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SONIYA PUNJABI - ERSTWHILE SONIYA PUNJABI,NAVI MUMBAI vs DY. COMMISSIONER OF INCOME TAX 27(3), MUMBAI, NAVI MUMBAI
ITA 5100/MUM/2024[2006-07]Status: DisposedITAT MumbaiAY 2006-07
J J S ENGINEERS (INDIA) PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 13(1), DELHI
ITA 6732/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
JOGINDER KUMAR TANEJA,DELHI vs ITO WARD 50(1), DELHI
ITA 6494/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
YASH SHERAWAT,MAHENDERGARH vs ITO WARD 2, NARNOUL
ITA 6414/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ORRIONSTAR INNOVATES PRIVATE LIMITED,PANIPAT vs INCOME TAX OFFICER, WARD-3, PANIPAT, PANIPAT
ITA 5875/DEL/2026[2021-2022]Status: DisposedITAT DelhiAY 2021-2022
ESPAN INFRASTRUCTURE LIMITED (PREVIOUSLY KNOWN AS ESPAN I NFRASTRUCTURE (I) LIMITED,DELHI vs DCIT CIRCLE -7 (1) DELHI, DELHI
ITA 5871/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ASHOK KUMAR JAIN,DELHI vs ITO WARD - 43 (6), DELHI
ITA 5870/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
LUCKNOW REALITIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 15(1), DELHI, DELHI
ITA 4323/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MAIDEN FORGINGS LIMITED,GHAZIABAD vs DCT CIRCLE 16(1), CR BUILDING, DELHI
ITA 4299/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
MOHD UMAR,DADRI vs INCOME TAX OFFICER, NOIDA
ITA 4297/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
TONTON MUIVAH,DELHI vs DEL-W-(61)(92), DELHI
ITA 4291/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
NAVEEN KUMAR,GURUGRAM vs ITO, WARD 3(1), GURGAON
ITA 4219/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
VINOD SHARMA,SAHARANPUR vs JAO, SAHARANPUR, SAHARANPUR
ITA 3997/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-75(1), DELHI, INCOME TAX OFFICE LAXMI NAGAR vs MAHAGUN (INDIA) PRIVATE LIMITED, NEW DELHI
ITA 381/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
SATPAL,REWARI vs ITO WARD 2, REWARI
ITA 3473/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S VATIKA LIMITED,GURUGRAM vs ADDITIONAL CIT RANGE -78, NEW DELHI
ITA 3460/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
M/S VATIKA LIMITED,GURUGRAM vs ADDITIONAL CIT RANGE -78, NEW DELHI
ITA 3459/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16