Recent Judgments

M/S VATIKA LIMITED,GURUGRAM vs ADDITIONAL CIT RAGNE-78, NEW DELHI

SHAKTI VAHINI,NEW DELHI vs ADDITIONAL/JOINT COMMISSIONER OF INCOME TAX (APPEAL), CIVIC CENTRE, NEW DELHI

NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI

NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI

NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI

NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI

NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI

KAMAL KUMAR JANGIR,DELHI vs ITO WARD 29(1), AO NO-91, RANGE CODE-52, DELHI

KAMAL KUMAR JANGIR,DELHI vs ITO WARD 29(1), AO NO - 91, RANGE CODE -52, DELHI

AMANDEEP KAUR,UTTARAKHAND vs AU, NFAC, DELHI

BHOPAL SINGH,UTTAR PRADESH vs ITO, WARD 2(1)(1), GHAZIABAD

OXIGEN SERVICES INDIA PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-15, DELHI

OXIGEN SERVICES INDIA PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-15, DELHI

DCIT, NEW DELHI vs SAG REALTECH PRIVATE LIMITED, NEW DELHI

DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs MAXXFUN BUILDMART PRIVATE LIMITED, NEW DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KIARA REALTORS PRIVATE LIMITED, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs BTC TRADERS PRIVATE LIMITED, DELHI

SOCIETY FOR HEALTH INFORMATION SYSTEMS PROGRAMMES,DELHI vs CIT EXEMPTION, DELHI

M/S SOCIETY FOR HEALTH INFORMATION SYSTEMS PROGRAMMES,DELHI vs CIT EXEMPTION, DELHI

MANSI BIJLEE & RICE MILLS LIMITED,GURUGRAM vs INCOME TAX OFFICER, GURUGRAM

COMPUTERS NETWORK & TELECOM (INDIA) PVT LTD,DELHI vs ACIT,CIRCLE 6(1),DELHI., DELHI

SURAJ BHAN,PANIPAT vs ITO WARD 1, PANIPAT

HARSH JINDAL,DELHI vs INCOME TAX OFFICER, WARD 48(1), NEW DELHI, CIVIC CENTRE, DELHI

AA ENTERPRISES,VILLAGE RASOOLPUR DASNA vs ITO,WARD 5(1)(1), GAUTAM BUDH NAGAR NOIDA, UTTAR PRADESH

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs V AND S INTERNATIONAL PRIVATE LIMITED, DELHI

YAMAAPPA BAGAYI,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

St.Josephs Development Trust vs Income Tax Officer

Honourable The CHIEF JUSTICE

KHUSBOO WELFARE SOCIETY vs PRINCIPLE CHIEF COMMISSIONER OF INCOME TAX (EXEMPTION)

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

ANIL KUMAR BOONLIA vs INCOME TAX OFFICER, WARD-1, BHILWARA

RAVI NAREDI HUF vs INCOME TAX OFFICER, WARD-4, BHILWARA