Recent Judgments

GAJENDRA KUMAR JAIN vs INCOME TAX OFFICER, WARD-1, BHILWARA

M/S FABRICARE ORGANICS P LTD. vs INCOME TAX OFFICER, WARD-1, BHILWARA

ANIL KUMAR BOONLIA vs INCOME TAX OFFICER, WARD-1, BHILWARA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-7 vs VITASTA ESTATES PVT LTD

THE DEPUTY COMMISSIONER OF INCOME TAX, vs CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU,HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

THE PR. COMMISSIONER OF INCOME TAX, vs CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED,

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU,HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

THE PR. COMMISSIONER OF INCOME TAX, vs CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED,

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU,HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

THE PR. COMMISSIONER OF INCOME TAX, vs CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED,

SMT. MUNNI AJMERA vs INCOME TAX OFFICER, WARD-2, BHILWARA

UPENDRA SINGH CHAUHAN vs INCOME TAX OFFICER

KOSUKE NISHI,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1),, BANGALORE

DIVYAKUMAR BHISHAM SAWILANI,MUMBAI vs INCOME TAX OFFICER INT TAX WARD 4(2)(1),, MUMBAI

ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs DISCOVERY NETWORKS ASIA-PACIFIC PTE LIMITED, SINGAPORE

PRADIPTA KUMAR BASANTIA,CUTTACK vs INCOME TAX OFFICER WARD-1(1),CUTTACK, CUTTACK

PRADEEP KUMAR BINDHANI,MAYURBHANJ vs THE INCOME TAX OFFICER, WARD-1, BALASORE., BALASORE

BASANTA KUMAR DWIBEDY,BHUBANESWAR vs INCOME TAX OFFICER, WARD 1(1), BHUBANESWAR

RATIKANTA SAHOO,JAJPUR vs ITO,JAJPUR WARD,JAJPUR, JAJPUR

DIBAKAR PAL,CUTTACK vs ITO, WARD 1(1), CUTTACK

ASHOK KUMAR JENA,CUTTACK vs INCOME TAX OFFICER,WARD-1(1), CUTTACK

SRIKANT RAY,KENDRAPADA vs INCOME TAX OFFICER, WARD KENDRAPADA, KENDRAPADA

SARASWATI SISHUMANDIR,JHARSUGUDA vs INCOMETAX OFFICER WARD-1,JHARSUGUDA, JHARSUGUDA

SARASWATI SISHUMANDIR,JHARSUGUDA vs INCOME TAX OFFICER WARD-1, JHARSUGUDA, JHARSUGUDA

TARINI PRASAD SAHOO,CUTTACK vs ITO, WARD-1(1), CUTTACK

PRAKASH CHANDRA RAUTRAY,BHUBANESWAR vs DCIT,CIRCLE 2(1), BHUBANESWAR

SHRI DURGA PRASAD SARAF VIDYAPEETH EDUCATIONAL SOCIETY,D.P.NAGAR vs I.T.O (EXEMPTION), CUTTACK, R BHAWAN, INCOME TAX DEPARTMENT, SELTER

SHRI DURGA PRASAD SARAF VIDYAPEETH EDUCATIONAL SOCIETY,BHADRAK vs ITO(EXEMPTION) CUTTACK, CUTTACK

KRISHAN KUMAR SAGAR,UTTARAKHAND vs COMMISSIONER OF INCOME TAX (APPEALS)-3, NOIDA

RAM LAL DHINGRA,KICHHA, UDHAM SINGH NAGAR vs ITO-WARD-2(1)(5) RUDRAPUR, RUDRAPUR

IITR ALUMNI ASSOCIATION,ROORKEE vs CIT EXEMPTION, LUCKNOW

RAJULA DELVADIYA KAPOL MAHAJAN GNATI,AMRELI vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT