Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
JAYANTILAL SHIVJI HIRANI,KENYA vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT
ITA 272/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
VIRAJ DEVABHAI PATA,AT PARADAVA, TALUKA-JAMJODHPUR, DIST. JAMNAGAR vs THE ITO WD 2 (6), JAMNAGAR, JAMNAGAR
ITA 1/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
SHRI DINESHBHAI DAYABHAI HADIYA,JUNAGADH vs INCOME TAX OFFICER, WARD-2, JUNAGADH, JUNAGADH
ITA 975/RJT/2025[2008-09]Status: DisposedITAT RajkotAY 2008-09
SHREE UMRALI JUTH SEVA SAHKARI MANDALI,UMRALI vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT
ITA 683/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
SHREE UMRALI JUTH SEVA SAHKARI MANDALI LTD,UMRALI vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT, RAJKOT
ITA 671/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
KAMLESHBHAI AMRUTLAL BHATIYA,AHMEDABAD vs ITO WARD 1(2)(6), SURAT, SURAT
ITA 664/SRT/2026[2008-09]Status: DisposedITAT SuratAY 2008-09
MANISHKUMAR RAMESHBHAI PATEL,NA
ITA 553/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
JAYABEN PRADEEPKUMAR PATEL,NA
ITA 349/SRT/2026[2020-2021]Status: DisposedITAT SuratAY 2020-2021
AJITKUMAR ISHWARBHAI PATEL,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(3), SURAT
ITA 347/SRT/2026[2021-22]Status: DisposedITAT SuratAY 2021-22
JAYABEN PRADEEPKUMAR PATEL,NA
ITA 343/SRT/2026[2021-2022]Status: DisposedITAT SuratAY 2021-2022
RADHEYTSHYAM BISAHNI,SURAT vs ITO, WARD-1(2)(1), SURAT
ITA 325/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16
NARENDRAKUMAR GANGARAM MISTRY,BHARUCH vs ITO, WARD-1(1), BHARUCH
ITA 323/SRT/2026[2021-22]Status: DisposedITAT SuratAY 2021-22
NARENDRAKUMAR GANGARAM MISTRY,BHARUCH vs ITO, WARD-1(1), BHARUCH
ITA 322/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
NATVARBHAI DALSUKHBHAI NIZAMA,BHARUCH vs INCOME TAX OFFICER WARD-1(1), BHARUCH
ITA 239/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
MAHMEDRAZAK GULAMHUSEN DAVJI,SURAT vs INCOME TAX OFFICER, WARD-1, BARDOLI
ITA 184/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
JAYESHKUMAR ARJANBHAI LATHIYA,SURAT vs ITO, WARD-3(2)(4), SURAT
ITA 989/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
JAYESHKUMAR ARJANBHAI LATHIYA,SURAT vs ITO, WARD-3(2)(4), SURAT
ITA 988/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
RAJNIKANT RAMESHBHAI RADADIYA,SURAT vs ITO, WARD-3(3)(4), SURAT
ITA 961/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
CHHAGANBHAI MADANBHAI PANCHOLI,SURAT vs ITO, WARD-2(3)(7), SURAT
ITA 748/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12
RAMESHCHANDRA VASANJI RANINGA,NA
ITA 472/SRT/2025[2012-13]Status: FixedITAT SuratAY 2012-13
NAROTTAMBHAI KALABHAI PANDAV,SURAT vs ITO, WARD 3(2)(1), SURAT
ITA 459/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
SURENDRAKUMAR CHUNILAL SHAH T L/H SHRENIKKUMAR SURENDRA SHAH,VALSAD vs ITO, WARD 8, VAPI
ITA 1299/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12
HITECH SOFTWARE PROJECTS,SURAT vs ITO WARD-2(3)(6), SURAT
ITA 1150/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
MANSI GEMS PRIVATE LIMITED,SURAT vs ITO WARD 1(1)(3), SURAT
ITA 1068/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SHRI DIPAK KANUBHAI SHAH HUF,SURAT vs ITO WARD-3(2)(2), SURAT
ITA 1298/SRT/2024[2015-16]Status: DisposedITAT SuratAY 2015-16
T GANGKAK ENTERPRISE,ARUNACHAL PRADESH vs ITO WARD 1(2), DIBRUGARH, DIBRUGARH
ITA 43/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
TAI ANGU,AALO, WEST SIANG vs INCOME TAX OFFICER, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 357/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
TAI ANGU,AALO, WEST SIANG vs INCOME TAX OFFICER, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 356/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
TAI ANGU,AALO, WEST SIANG vs INCOME TAX OFFICER, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 355/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
TAI ANGU,AALO, WEST SIANG vs INCOME TAX OFFICER, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 354/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20