Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
TAI ANGU,AALO, WEST SIANG vs INCOME TAX OFFICER, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 353/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
TAI ANGU,AALO, WEST SIANG vs INCOME TAX OFFICER, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 352/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
BIJAY KUMAR CHANDGOTHIA,DARBHANGA vs ITO WARD-3(1), DARBHANGA
ITA 40/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, PATNA vs SHAKUNTLA JEWELLERS PRIVATE LIMITED, PATNA
ITA 353/PAT/2025[2016-17]Status: DisposedITAT PatnaAY 2016-17
MANISHA SHASHIKANT DESHMUKH,BUXAR vs ITO, WARD-2(5), BUXAR, BUXAR
ITA 155/PAT/2025[2012-13]Status: DisposedITAT PatnaAY 2012-13
THOMMANDRU SRINIVASA RAO,VINUKONDA vs INCOME TAX OFFICER, WARD-1, NARASARAOPET, NARASARAOPET
ITA 629/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
SWATI BAPNA,BHOPAL vs ITO, 2(3), BHOPAL
ITA 575/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR
ITA 759/JPR/2026[2019-20]Status: HeardITAT JaipurAY 2019-20
SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR, JAIPUR
ITA 758/JPR/2026[2014-15]Status: HeardITAT JaipurAY 2014-15
SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR
ITA 757/JPR/2026[2013-14]Status: HeardITAT JaipurAY 2013-14
SANJAY GOYAL,JAIPUR vs CIRCLE (INTL TAX), JAIPUR
ITA 756/JPR/2026[2015-16]Status: HeardITAT JaipurAY 2015-16
ABHISHUBHAM BAHADUR SAXENA,JAIPUR vs ITO CIRCLE (INTL TAX), JAIPUR, JAIPUR
ITA 668/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
ACIT CIRCLE-7, SIDDHNATH BHAWAN vs DEEPAK KHANNA, JAIPUR
ITA 111/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
DCIT, JAIPUR vs OIL INDIA LTD., ASSAM
ITA 1534/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
BHUPENDRA BHANDARI (THROUGH LEGAL HEIR BHUSHAN BHANDARI KOTA,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA, KOTA
ITA 1364/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
INCOME TAX OFFICER, PATIALA vs ANGREJ SINGH, BAHADURGARH
ITA 944/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
AJAY KADIAN,KALA AMB, SIRMOUR vs INCOME TAX OFFICER, PARWANOO
ITA 359/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
AMBALA MERCY HOME SOCIETY,AMBALA CITY, HARYANA vs INCOME TAX OFFICER, EXEMPTION, AMBALA, HARYANA
ITA 1525/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
AMBALA MERCY HOME SOCIETY,AMBALA, HARYANA vs INCOME TAX OFFICER, EXEMPTION, AMBALA CITY, HARYANA
ITA 1524/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SUSHIL KUMAR,JIND vs INCOME TAX OFFICER, WARD-1, JIND
ITA 140/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
KULWINDER KAUR,MOHALI vs INCOME TAX OFFICER, CHANDIGARH
ITA 384/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
INCOME TAX OFFICER, LUDHIANA vs ANITA WALIA, LUDHIANA
ITA 256/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
DALBIR SINGH, JIND vs INCOME TAX OFFICER, WARD-1, JIND
ITA 1185/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
MURLIDHAR GOVINDRAM & COMPANY,SANGLI vs INCOME TAX OFFICER, WARD 5, SANGLI
ITA 813/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
RAM SHANTMAL SONKAMBALE,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE
ITA 648/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
VISHWJEET NARAYANRAO SANGANWAR,NANDED vs INCOME TAX OFFICER WARD 1, NANDED
ITA 6/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT CIR-1(1), PUNE
ITA 592/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT CIR-1(1), PUNE
ITA 591/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT CIR-1(1), PUNE
ITA 590/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SANGITA MANOJ BIYANI,JALGAON vs ITO,WARD 2(1), JALGAON, JALGAON
ITA 2131/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
