Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
SANJAY SAMBHAJIRAO GHULE,PUNE vs INCOME TAX OFFICER, WARD 14(2), PUNE, PUNE
ITA 2130/PUN/2026[2011-12]Status: DisposedITAT PuneAY 2011-12
SMT SUNITA DADA SURYAVANSHI,PUNE vs ITO, WARD-14(3), PUNE, PUNE
ITA 2126/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
PRADNYASHODH SEWA SAMITI FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 2099/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
UDAY VISHNU GAONKAR,SINDHUDURG vs INCOME TAX OFFICER, WARD KUDAL, SINDHUDURG
ITA 2098/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
NAKKODA SILVERR INDIA PRIVATE LIMITED,PUNE vs DCIT, CIRCLE-2, PUNE, PUNE
ITA 2082/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
SULOCHANA PRAVIN SASTE,BHOSARI PUNE vs ITO WARD 8(3), AKURDI PUNE
ITA 2065/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
ITO, WARD-1(5), KOLHAPUR, KOLHAPUR vs TATYA SAHEB KORE SAH DUDHSAKHAR VAHATUK SANSTHA LTD., KOLHAPUR
ITA 2012/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
ITO, WARD 1(5), KOLHAPUR, KOLHAPUR vs TATYA SAHEB KORE SAH DUDHSAKHAR VAHATUK SANSTHA LTD, KOLHAPUR
ITA 2011/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
DILIP TILLUMAL LALWANI,AMALNER vs DY. COMMISSIONER OF INCOME-TAX, JALGAON
ITA 1783/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
SARVODAY SHIKSHAN PRASARAK MANDAL JAYSINGPUR,KOLHAPUR vs INCOME TAX OFFICER (EXEMPTION) WARD, KOLHAPUR
ITA 168/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
LATE SHRI RAMBILAS HIRALAL JAJU THROUGH LEGAL HEIR SURESH RAMBILAL JAJU,TELANGANA vs DCIT CIRCLE 1, AURANGABAD
ITA 1028/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
CHETAN SURESH BHATT,RAIGAD vs INCOME TAX OFFICER, WARD 1, PANVEL, VASHI
ITA 1021/PUN/2026[2013-2014]Status: DisposedITAT PuneAY 2013-2014
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs INDUS BIOTECH LIMITED, PUNE
ITA 3307/PUN/2025[2021-22]Status: DisposedITAT PuneAY 2021-22
NIKHIL SURESH MHATRE,PUNE vs WARD-9(3), PUNE
ITA 2162/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
M/S MALHARMACHI HOLIDAY RESORT,PUNE vs ACIT, C.C-2, PUNE, PUNE
ITA 2021/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
SHUBHAM GHOSH,KOLKATA vs ITO, WARD 25(1), KOLKATA
ITA 1315/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SIHAS RAMAKRISHNA VIVEKANANDA SADHAN MANDIR,SIHAS vs THE LD. COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 1259/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
DEEPMALA VYAPAAR PVT. LTD.,KOLKATA vs ITO, WARD 6(1), KOLKATA
ITA 2682/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
M/S. HHP HOSPITAL PVT. LTD.,KOLKATA vs I.T.O., TDS WARD - 1(2), KOLKATA
ITA 2215/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
GADADHAR MERCANTILE PRIVATE LIMITED,BANGAON vs ITO, WARD 14(1), KOLKATA
ITA 1304/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SR BLUE METALS,PUDUKKOTTAI vs DCIT, CIRCLE-2(1), TRICHY
ITA 923/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
GEETHA RAJINI,CHENNAI vs ITO, INTL TAXN. WARD 1(1), CHENNAI, CHENNAI
ITA 748/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
V. CHANDRASEKAR,ARNI vs ITO, WARD-1, TIRUVANNAMALAI
ITA 720/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
MUKESH KUMAR JAIN,CHENNAI vs ITO, CORPORATE WARD-4(2), CHENNAI
ITA 665/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
KSRTC EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME-TAX OFFICER WARD 7(2) (3), BANGALORE
ITA 998/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SANJANA N MALPE,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU
ITA 715/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
ABDUL RAHMAN,BANGALORE vs DCIT - CIRCLE 1(1)(1), BANGALORE
ITA 432/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
CHENARAM CHOUDHARY,BENGALURU vs THE ITO, WARD (2)(2)7 BANGALORE NOW ITO WARD (2)(2)(3) BANGALORE, KORAMANGALA, BENGALURU
ITA 418/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KANTHI AGENCY NETWORKS,MYSURU vs ASSESSING OFFICER, BENGALURU
ITA 380/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
ADIT NILESH SHAH,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), BANGALORE
ITA 2152/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26