Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
SURENDRA KUMAR RAHANGDALE,SEONI vs INCOME TAX OFFICER WARD, SEONI
ITA 125/JAB/2025[2017-18]Status: DisposedITAT JabalpurAY 2017-18
UDIT INFRAWORLD PRIVATE LIMITED & PATH(INDIA) LIMITED,REWA vs PCIT -1, JABALPUR, JABALPUR
ITA 40/JAB/2024[2018-19]Status: DisposedITAT JabalpurAY 2018-19
WAIDHAN ENGINEERING AND INDUSTRIES PVT. LTD.,SINGRAULI vs DY. COMMISSIONER OF INCOME TAX, SATNA
ITA 179/JAB/2024[2016-17]Status: DisposedITAT JabalpurAY 2016-17
SATYA PRAKASH BUILDERS LTD,MADAN MAHAL, JABALPUR vs ASSTT COMMISSIONER OF INCOME TAX, MISSION COMPOUND
ITA 134/JAB/2024[2012-13]Status: DisposedITAT JabalpurAY 2012-13
ASHOK URMALIYA,JABALPUR vs DCIT/ACIT CIRCLE (2)1, JABALPUR
ITA 116/JAB/2024[2013-14]Status: DisposedITAT JabalpurAY 2013-14
AADISHAKTI FOUNDATION HARPALPUR,CHHATARPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 110/JAB/2024[2023-24]Status: DisposedITAT JabalpurAY 2023-24
AADISHAKTI FOUNDATION HARPALPUR,CHHATARPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 109/JAB/2024[2023-24]Status: DisposedITAT JabalpurAY 2023-24
SMT. VARSHA NEMA,SATNA vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JABALPUR
ITA 14/JAB/2020[2013-14]Status: DisposedITAT JabalpurAY 2013-14
GAYATRI SEVA SANSTHAN,UDAIPUR vs ITO (EXEMPTION), UDAIPUR, UDAIPUR
ITA 577/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
GAYATRI SEVA SANSTHAN,UDAIPUR vs ITO (EXEMPTION), UDAIPUR, UDAIPUR
ITA 576/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
UMA LAXMI CHARITABLE TRUST,JODHPUR vs CIT(E), JAIPUR
ITA 213/JODH/2025[NA]Status: DisposedITAT Jodhpur
UMA LAXMI CHARITABLE TRUST,JODHPUR vs CIT(E), JAIPUR
ITA 212/JODH/2025[NA]Status: DisposedITAT Jodhpur
DHAROHAR CHARITABLE FOUNDATION,UDAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 121/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
DHAROHAR CHARITABLE FOUNDATION,UDAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 120/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHRI KASHI ISHWAR CO-OP CREDIT SOCIETY LTD SAPASA,BELGAUM vs INCOME TAX OFFICER WARD- 2, BELAGAVI
ITA 48/PAN/2026[2019-20]Status: DisposedITAT PanajiAY 2019-20
SHAILA VINOD HOSUR,BELAGUM vs ITO WARD 1 BELAGUM, BELAGUM
ITA 322/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22
PRATHAMIK KRUSHI PATTINA SAHAKARI SANGH NIYAMIT BUDIHAL,GOKAK vs ITO WARD-1 GOKAK, GOKAK
ITA 320/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22
THE AZMANE URBAN CO-OP CREDIT SOCIETY LTD,GOA vs DCIT-1, PANAJI GOA
ITA 247/PAN/2026[2020-2021]Status: DisposedITAT PanajiAY 2020-2021
SOU TARADEVI ASOPA,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI
ITA 227/PAN/2026[2022-2023]Status: DisposedITAT PanajiAY 2022-2023
M/S YASHWANTI BULLION,BELAGAVI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
ITA 231/PAN/2025[2022-23]Status: DisposedITAT PanajiAY 2022-23
NAVCHIATANYA MULTIPUPOSE SOUHARD SHAKAR NIYAMIT, CHANDGAD ASTE,BELGAUM vs INCOME TAX OFFICE, WARD-3, BELGUAM
ITA 200/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 44/PAN/2020[2016-17]Status: DisposedITAT PanajiAY 2016-17
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 43/PAN/2020[2010-11]Status: DisposedITAT PanajiAY 2010-11
M/S CHOWGULE & COMPANY PRIVATE LIMITED,MORMUGAO vs JCIT, MARGAO RANGE, MARGAO
ITA 36/PAN/2020[2010-11]Status: DisposedITAT PanajiAY 2010-11
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MARMUGAO
ITA 27/PAN/2020[2014-15]Status: DisposedITAT PanajiAY 2014-15
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MARMUGAO
ITA 26/PAN/2020[2013-14]Status: DisposedITAT PanajiAY 2013-14
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 25/PAN/2020[2012-13]Status: DisposedITAT PanajiAY 2012-13
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 24/PAN/2020[2011-12]Status: DisposedITAT PanajiAY 2011-12
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORUMGAO
ITA 23/PAN/2020[2009-10]Status: DisposedITAT PanajiAY 2009-10
SMT SUMITRA DEVI,UTTAR PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 1/PAN/2020[2014-15]Status: DisposedITAT PanajiAY 2014-15
