Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
PREM SINGH vs INCOME TAX OFFICER AND OTHERS
CWP/20796/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
THE BALLANA PRIMARY AGRI CO OP SOCIETY LIMITED vs INCOME TAX OFFICER AND OTHERS
CWP/19413/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
ASG HOSPITAL PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/10/2024ITAT Rajasthan
M/S MAHESHWARI BUILDERS vs A.C.I.T., CIRCLE-II BIKANER
ITA/24/2016ITAT Rajasthan
THE ADDL COMMISSIONER OF INCOME TAX vs M/S NANDA FEEDS PVT LTD
WA/2027/2025ITAT Karnataka
R DEVDAS,K.MANMADHA RAO
THE ADDL COMMISSIONER OF INCOME TAX vs M/S NANDA FEEDS PVT LTD
WA/1998/2025ITAT Karnataka
R DEVDAS,K.MANMADHA RAO
SOLIS SALES INDIA PRIVATE LIMITED vs INCOME TAX OFFICER
CWP/19512/2024ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
THE ADDL COMMISSIONER OF INCOME TAX vs M/S NANDA FEEDS PVT LTD
WA/2018/2025ITAT Karnataka
USHA JEWELLERS,NA vs ARIVS.INCOME TAX OFFICER, WARD 5, NAVSARI, NAVSARI
ITA 537/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
KAMAL JAYANTILAL ZAVERI L/H OF JAYANTILAL RATILAL ZAVERI,SURAT vs ITO, WARD-1(3)(7), SURAT
ITA 570/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
SHREE SHIV VIJAY PROCESSORS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER WARD 2 1 3, SURAT
ITA 1241/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, SURAT vs SHRI PIYUSH RANCHHODBHAI PATEL, SURAT
ITA 175/SRT/2022[2013-2014]Status: DisposedITAT SuratAY 2013-2014
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4 vs VIMAL R PATEL, SURAT
ITA 174/SRT/2022[2013-14]Status: DisposedITAT SuratAY 2013-14
PIYUSH RANCHHODBHAI PATEL,SURAT vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 130/SRT/2022[2013-14]Status: DisposedITAT SuratAY 2013-14
SATISH KUMAR JAISWAL,GHAZIPUR vs INCOME TAX OFFICER - 3(5), GHAZIPUR
ITA 40/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
SHALINEE SINGH,GHAZIABAD vs INCOME TAX OFFICER, 3 (3), MAU
ITA 15/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
GORAKHPUR AUTO SERVICE,GORAKHPUR vs DC/ACIT -1, GORAKHPUR
ITA 224/VNS/2024[2014-2015]Status: DisposedITAT VaranasiAY 2014-2015
RAMKRIT SINGH,OBRA vs INCOME TAX OFFICER, WARD - 3(3), SONEBHDRA
ITA 200/VNS/2024[2010-2011]Status: DisposedITAT VaranasiAY 2010-2011
PRATAP SINGH GAUR,GWALIOR vs INCOME TAX OFFICER, WARD 1(1), GWALIOR, GWALIOR
ITA 539/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
PRATAP SINGH GAUR,GWALIOR vs INCOME TAX OFFICER, WARD 1(1) GWALIOR, GWALIOR
ITA 538/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
ANURAG AGARWAL,MATHURA vs ITO, WARD 1(1)(1), AGRA, AGRA
ITA 423/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
MIZPEH CHRISTIAN SCHOOL SOCIETY,ORAI vs INCOME TAX OFFICER -WARD 2(1)(5), ORAI
ITA 295/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
LILARAN AND SONS PRIVATE LIMITED,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR
ITA 67/JAB/2025[2020-21]Status: DisposedITAT JabalpurAY 2020-21
VIMLESH SINGH,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 29/JAB/2025[2014-15]Status: DisposedITAT JabalpurAY 2014-15
VIMLESH SINGH,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 28/JAB/2025[2014-15]Status: DisposedITAT JabalpurAY 2014-15
MUKESH NEMICHAND MASKARE,BALAGHAT vs INCOME TAX OFFICER, WARD BALAGHAT, BALAGHAT
ITA 23/JAB/2025[2014-15]Status: DisposedITAT JabalpurAY 2014-15
ANJUM JAHAN,SAGAR vs INCOME TAX OFFICER, SAGER
ITA 140/JAB/2025[2017-18]Status: DisposedITAT JabalpurAY 2017-18
RAJUL CHOUKSEY,VIDISHA vs ACIT-CIRCLE, SAGAR, SAGAR
ITA 14/JAB/2025[2012-2013]Status: DisposedITAT JabalpurAY 2012-2013
SOHANEY BROTHERS,SEONI vs INCOME TAX OFFICER WARD, SEONI
ITA 132/JAB/2025[2009-10]Status: DisposedITAT JabalpurAY 2009-10
SIDDHIVINAYAK MINERALS RESOURCES PRIVATE LIMITED,KATNI vs INCOME TAX OFFICER, WARD,1, KATNI
ITA 13/JAB/2025[2017-18]Status: DisposedITAT JabalpurAY 2017-18