Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
ACIT-6(1)(2), MUMBAI, MUMBAI vs IMPERIAL CONSULTANTS AND SECURITIES LIMITED, MUMBAI
ITA 7042/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
JITESH PRAKASHCHANDRA JADAV,THANE vs ITO-31(2)(1), MUMBAI
ITA 6176/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NEO ITURKAA ENTERPRISES,MUMBAI vs ACIT, CIRCLE 26(2), MUMBAI, MUMBAI
ITA 5430/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT, CENTRAL CIRCLE-7(2), , MUMBAI vs MAN INDUSTRIES (INDIA) LIMITED, MUMBAI
ITA 2279/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2519/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2518/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2517/DEL/2025[2018-18]Status: DisposedITAT DelhiAY 2018-18
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2516/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2515/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2514/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, NEW DELHI
ITA 2513/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2512/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2511/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
MANINDER PAL SINGH MAINE,DELHI vs ACIT, CIRCLE- 59(1), DELHI
ITA 1497/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
KITCHEN KREATION,DELHI vs INCOME TAX OFFICER, DELHI
ITA 1412/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S OLYMPUS MEDICAL SYSTEMS INDIA PVT LTD,GURGAON vs ASST UNIT INCOME TAX DEPT NATIOANAL FACELESS ASSESSMENT CENTRE NEW DELHI, NEW DELHI
ITA 1238/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
JCIT(OSD), RANGE-10, ITO C.R. BUILDING vs GEM AGROFOODS PVT. LTD., SHANTI NIKETAN
ITA 1227/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
MOBITECH CREATIONS PRIVATE LIMITED,SOUTH EAST DELHI vs DCIT, NEW DELHI
ITA 1005/DEL/2025[2021-2022]Status: DisposedITAT DelhiAY 2021-2022
OLYMPUS MEDICAL SYSTEMS INDIA PVT LTD, GURGAON vs ASSESSMENT UNIT INCOME TAX DEPTARTMENT NATIONAL FACELESS ASSESSMENT CENTRE NEW DELHI, NEW DELHI
ITA 5396/DEL/2024[2021-22]Status: DisposedITAT DelhiAY 2021-22
BBC GLOBAL NEWS INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 4460/DEL/2024[2020-21]Status: DisposedITAT DelhiAY 2020-21
OLYMPUS MEDICAL SYSTEMS INDIA PRIVATE LIMITED,GURUGRAM vs ITO, NEW DELHI
ITA 3887/DEL/2024[2020-21]Status: DisposedITAT DelhiAY 2020-21
DELHI BROTHERHOOD SOCIETY,DELHI vs APPELLATE TRIBUNAL, INCOME TAX
ITA 2981/DEL/2024[2016-17]Status: DisposedITAT DelhiAY 2016-17
FANS A.S.,NOIDA vs DCIT,ACIT-INT-TAX-GURGAON, GURGAON
ITA 3922/DEL/2023[2021-22]Status: DisposedITAT DelhiAY 2021-22
PROMETRIC TESTING PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 3563/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
RAKESH PALEPU,DEVARAKONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 448/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SARABJIT SINGH vs DEPUTY COMISSIONER OF INCOME TAX AND OTHERS
CWP/6724/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
RAJNISH VIJ vs INCOME TAX OFFICER AND OTHERS
CWP/3196/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
DARSHAN SINGH vs INCOME TAX OFFICER WARD 1 (1)
CWP/27290/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
UMESH KUMAR KHAITAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 CHANDIGARH AND OTHERS
CWP/25496/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
UMESH KUMAR KHAITAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 CHANDIGARH AND OTHERS
CWP/25494/2025ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL