Recent Judgments

Latest ITAT tax tribunal orders across all benches.(370,744 total)

PANKAJ BOHRA,IMPHAL vs DCIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATIT

ITA 386/GTY/2025[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
20/8/2026

KADUM APANG,ITANAGAR vs ITO WARD-1 TEZPUR, TEZPUR

ITA 262/GTY/2025[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
20/8/2026

SAINT XAVIER EDUCATIONAL & CHARITABLE TRUST,BHUBANESWAR vs ITO (EXEMPTION) WARD BHUBANESWAR, BHUBANESWAR

ITA 753/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
20/8/2026

SATYA SAI DEVELOPERS,RAYAGADA vs ITO, WARD, RAYAGADA

ITA 752/CTK/2026[2011-12]Status: DisposedITAT CuttackAY 2011-12
20/8/2026

BRIDGEWELL EDUCATIONAL & CHARITABLE TRUST,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR

ITA 748/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
20/8/2026

PRAVAT KUMAR PAL,DHENKANAL vs THE INCOME TAX OFFICER, WARD DHENKANAL, DHENKANAL

ITA 692/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
20/8/2026

INDRAMANI SAHU,ANGUL vs INCOME TAX OFFICER, ANGUL

ITA 684/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
20/8/2026

SANTANU KUMAR DIXIT,KAKATAPUR vs ITO, WARD, PURI

ITA 592/CTK/2026[2017-2017]Status: DisposedITAT CuttackAY 2017-2017
20/8/2026

REGULATED MARKET COMMITTEE,PARALAKHEMUNDI vs INCOME TAX OFFICER, WARD 1, BERHAMPUR

ITA 578/CTK/2026[2017-2018]Status: DisposedITAT CuttackAY 2017-2018
20/8/2026

MRTC INDIA PVT LTD,PARADEEP vs DCIT CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR

ITA 558/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
20/8/2026

SHASHIBHUSHAN PRASAD SINGH,DARBHANGA vs INCOME TAX OFFICER, SAMASTIPUR

ITA 437/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
20/8/2026

SHRI PRAHALAD GUPTA SMRATI WELFARE SOCIETY,SAWAI MADHOPUR vs CIT EXEMPTIONS, JAIPUR

ITA 893/JPR/2026[NA]Status: DisposedITAT Jaipur
20/8/2026

RAJVANSHI & ASSOCIATES NON-GOVERNMENT ORGANISATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR

ITA 708/JPR/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
20/8/2026

KARTAR SINGH,BHARATPUR vs INCOME TAX OFFICER WARD 1, BHARATPUR

ITA 643/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
20/8/2026

JUZER,RAJASTHAN vs ITO, WD, JHALAWAR

ITA 588/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
20/8/2026

SATYAVEER,BHARATPUR vs BHARATPUR, BHARATPUR

ITA 536/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
20/8/2026

CHIRAG BHANDARI,JAIPUR vs ACIT/DCIT CIR-6,JPR, JAIPUR

ITA 50/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
20/8/2026

INCOME TAX OFFICER, WARD-1, BEAWAER, COURT COMPUS BEAWAR vs RAJSHREE KOTHARI, BEAWAR

ITA 399/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
20/8/2026

INCOME TAX OFFICER, JAIPUR vs MADHU AGARWAL, JAIPUR

ITA 390/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
20/8/2026

INCOME TAX OFFICER, KISHANGARH vs LALITA AGARWAL, KISHENGARH

ITA 387/JPR/2026[2022]Status: DisposedITAT Jaipur
20/8/2026

SHRI BAWALIYA BABA GAUSHALA SEWA SAMITI,JAIPUR vs INCOME TAX OFFICER, EXEMPTION WARD(1), JAIPUR

ITA 375/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
20/8/2026

SHRI BAWALIYA BABA GAUSHALA SEWA SAMITI,JAIPUR vs INCOME TAX OFFICER, EXEMPTION WARD-1, JAIPUR

ITA 374/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
20/8/2026

INCOME TAX OFFICER, JHUNJHUNU vs BANWARI LAL BIDAWATKA, SIKAR

ITA 315/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
20/8/2026

RAJMATA BEGHELI JI SUDARSHAN KUMAR OF BIKANER,BIKANER vs JCIT(E) JAIPUR, JAIPUR

ITA 25/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
20/8/2026

RAJMATA BAGHELI JI SUDARSHAN KUMARI OF BIKANER TRUST,BIKANER vs JCIT(EXPEMTION) JAIPUR, JAIPUR

ITA 24/JPR/2026[2015-16]Status: DisposedITAT JaipurAY 2015-16
20/8/2026

RAJMATA BAGHELI JI SUDARSHAN KUMARI OF BIKANER TRUST,BEKANER vs JCIT (EXEMPTION) JAIPUR, JAIPURKAILASH HEIGHT, LAL KOYHI

ITA 23/JPR/2026[2014-15]Status: DisposedITAT JaipurAY 2014-15
20/8/2026

GURUBHEJ SINGH CHHABRA,JHALAWAR vs ITO, WARD-JHALAWAR, JHALAWAR

ITA 1/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
20/8/2026

HANUMAN SAHAY CHOUDHARY,JAIPUR vs ITO WARD 3(1), JAIPUR, JAIPUR

ITA 1533/JPR/2025[2011-12]Status: DisposedITAT JaipurAY 2011-12
20/8/2026

MAA BHAGWATI GAYTRI TRUST,JAIPUR vs COMMISSIONER OF INCOME TAX, JAIPUR

ITA 1113/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
20/8/2026

SRI RISHI DAS,LUCKNOW vs ASSTT. CIT-3, LUCKNOW-NEW

ITA 320/LKW/2023[2016-17]Status: DisposedITAT LucknowAY 2016-17
20/8/2026