Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,084 total)
MANISHA,AMBALA vs INCOME TAX OFFICER, AMBALA
ITA 336/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
MANISHA,AMBALA vs INCOME TAX OFFICER, AMBALA
ITA 335/CHANDI/2026[2021-2022]Status: DisposedITAT ChandigarhAY 2021-2022
RAMA THAKUR,KULLU, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-KULLU, HIMACHAL PRADESH, KULLU, HIMACHAL PRADESH
ITA 240/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
SIDH SHRI BABA BALAK NATH JI TRUST,HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1472/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SIDH SHRI BABA BALAK NATH JI TRUST,KANGRA,HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1467/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
RAJINDER SINGH NEGI,SHIMLA, HIMACHAL PRADESH vs ACIT/DCIT CIRCLE SHIMLA, SHIMLA, HIMACHAL PRADESH
ITA 741/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
RAJINDER SINGH NEGI,SHIMLA, HIMACHAL PRADESH vs ACIT/DCIT CIRCLE SHIMLA, SHIMLA, HIMACHAL PRADESH
ITA 709/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
PREM BANSAL REAL ESTATE PVT LTD,ZIRAKPUR vs DCIT, CENTRAL CIRCLE, PATIALA
ITA 700/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs GUJARAT GREEN REVOLUTION COMPANY LTD, VADODARA
ITA 908/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
JOINT COMMISSIONER OF INCOME TAX OSD CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs DEVIKABEN NAVNITLAL PATEL, AHMEDABAD
ITA 476/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
JOSHI TECHNOLOGIES INTERNATIONAL INC,AHMEDABAD vs THE DY.CIT, CIRCLE (INT.TAXN.)-1, AHMEDABAD
ITA 412/AHD/2026[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
RAMESHBHAI BABUBHAI PATEL,BAPUNAGAR vs ACIT, CIRCLE 3(1)(1), AMBAWADI
ITA 356/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
ANJANI ARJUN RANA,AHMEDABAD vs THE ITO, WARD-1,INTL. TAXN., AHMEDABAD
ITA 30/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SAFFRON BPM,AHMEDABAD vs ITO WARD 3(3)(5) AHMEDABAD, AHMEDABAD
ITA 2481/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
MOHMED SAFI ABDULREHMAN SHEIKH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 1522/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
DAVE GYANESHWAR VASUDEV,AHMEDABAD vs THE ITO -1 INTL. TAXN., AHMEDABAD
ITA 126/AHD/2026[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT.,CIRCLE-1(1), VADODARA
ITA 466/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1), VADODARA
ITA 1118/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE ACIT.,CIRCLE-1(1), VADODARA
ITA 703/AHD/2012[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
GURUDEODATTA NAGARI SAHAKARI PATSANSTHA LIMITED,PUNE vs ASSESSING OFFICE WARD- 14(3), PUNE
ITA 721/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SUFYAN BASHIR AHMAD PATEL,TALOJA vs ITO WARD 5, PANVEL
ITA 709/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
PIMPALGAON BASWANT ONION DEALEARS ASSOCIATION,NASHIK vs CIT (E), PUNE
ITA 620/PUN/2026[NA]Status: DisposedITAT Pune
SHRI VIRESHWAR DEVASTHAN,PUNE vs ASSESSING OFFICER, EXEMPTIONS, EXEMPTIONS
ITA 616/PUN/2026[na]Status: DisposedITAT Pune
SATISH SEGA GAVIT,AT POST RAIGAON, NAVAPUR vs THE INCOME-TAX OFFICER, WARD 1, DHULE., AAYAKAR BHAVAN, SAKRI ROAD, OPP. TO MSCB OFFICE
ITA 1934/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SAVITRI BUILDERS AND DEVELOPER,RAIGAD vs INCOME TAX OFFICER, PANVEL
ITA 1910/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
MAHAVIR GAJRAJ NAGORI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE, PUNE
ITA 3310/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
CHINTAMANI EDUCATION TRUST OF PARLI VAIJNATH,MAIN ROADBEED, PARLI (RURAL), INDIA, 431515BEED vs INCOME TAX OFFICER, EXEMPTION WARD, EXEMPTION WARD AURANGABAD
ITA 3079/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
CHINTAMANI EDUCATION TRUST OF PARLI VAIJNATH,MAIN ROADBEED, PARLI (RURAL), INDIA, 431515, BEE vs INCOME TAX OFFICER, EXEMPTION WARD, EXEMPTION WARD AURANGABAD,
ITA 3078/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
CHINTAMANI EDUCATION TRUST OF PARLI VAIJNATH,PARLI VAIJINATH S.O, MAHARASHTRA vs INCOME TAX OFFICER, EXEMPTION WARD AURANGABAD
ITA 3077/PUN/2025[2016-2017]Status: DisposedITAT PuneAY 2016-2017
DHANRAJ KESHRIMAL SONIGARA,PUNE vs ACIT, CIR-8, PUNE, PUNE
ITA 1985/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19