Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
SHRI HARI GAUSHALA SAMITI INDRAPURA,SHRI HARI GAUSHALA SAMITI INDRAPURA vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 89/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
MATRI CHHAYA CHARITY TRUS,PILANI vs CIT EXEMPTION, CIT EXEMPTION JAIPUR
ITA 549/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
VIKAS SEWA SANSTHAN,JODHPUR vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 507/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
TAV POLY PLAST,RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALWAR
ITA 153/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
RAJASTHAN MEDICARE RELIEF SOCIETY GOVT BDM HOSPIAL,KOTPUTLI, JAIPUR vs THE INCOME TAX OFFICER EXEMPTION WARD-1, JAIPUR
ITA 702/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
MANISH JAIN,RAJASTHAN vs ASSESSMENT UNIT / INCOME TAX OFFICER, WARD 7(1), RAJASTHAN
ITA 1417/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
AMAR DEVI,JAIPUR vs ITO, WD-4(2), JAIPUR
ITA 1094/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
SHRI DIGAMBAR JAIN SUDHASAGAR SHIKSHAN SANSTHAN,TONK vs CIT(E), JAIPUR, JAIPUR
ITA 107/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
RAKESH KUMAR GUPTA,LUDHIANA vs PRINCIPAL COMMISSIOONER OF INCOME TAX-1, LUDHIANA, LUDHIANA
ITA 617/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
YASHMIN,YAMUNA NAGAR vs INCOME TAX INSPECTOR , YAMUNA NAGAR
ITA 331/CHANDI/2026[2012-2013]Status: DisposedITAT ChandigarhAY 2012-2013
VIR SAVARKAR SHISHAN & SEVA SANSHTHA,AT -KARJAN, VADODARA vs CIT(EXEMPTION) ,AHMEDABAD, AHMEDABAD,GUJARAT.
ITA 370/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
VIR SAVARKAR SHISHAN & SEVA SANSHTHA,KARJAN ,DIST-VADODARA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD , GUJARAT
ITA 369/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
ASTAPADAJI JAIN DERASAR,MEHSANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2515/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
AGARWAL KASHIRAM CHRITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD
ITA 1981/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
NIRAV MAHENDRABHAI TAMBOLI,VADODARA vs ITO, WARD 3(1)(4), VADODARA
ITA 1761/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
SWAMINARAYAN MANDIR ,SWAMINARAYAN MANDIR vs CIT(EXEMPTION), CIT(EXEMPTION)
ITA 1681/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHRI CHOSALA SEVA SAHKARI MANDLI LI,BHAVNAGAR vs THE INCOME TAX OFFICER WARD 1(2), BHAVNAGAR, BHAVNAGAR
ITA 1620/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1570/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
DCIT CENTRAL CIRCLE-2(2), AHMEDABAD vs NIRMA LIMITED, AHMEDABAD
ITA 1569/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
HELP FOUNDATION,AHMEDABAD vs WARD 1 (EXEMPTIONS), AHM, AHMEDABAD
ITA 1447/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
SHRI DESAI SAI SUTHAR GYNATI MANDAL,313 C SWAMINARAYAN NAGAR NIZAMPURA ROAD vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD
ITA 1137/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
SHREE DIGAMBAR NARSINGPURA JAIN PADAM PRABHU DERASAR,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1079/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE FOFARIA FAMILY CHARITABLE TRUST,79, VISHWAS COLONY, ALKAPURI, ALKAPURI S.O, VADODA vs CIT (EXEMPTION), AHMEDABAD
ITA 1073/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
SAJIDA NAJMA,BENGALURU vs INCOME TAX OFFICER, WARD - 6(3)(1), BENGALURU
ITA 275/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
EAST WEST HANDLING AND DISTRIBUTION PRIVATE LIMITED,SOUTH CITY, BANNERGHATTA ROAD, BENGALURU vs INCOME TAX OFFICER, WARD 2(1)(4), BENGALURU
ITA 265/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
LATE SMT LALITHA JAYANNA RPTD BY SRI. JAYANNA,ARSIEKERE vs INCOME TAX OFFICER , HASSAN
ITA 2634/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
VEERAGANTI SUBBARAJU BHAVANA,BANGALORE vs INCOME TAX OFFICER WARD 5(1)(1), BANGALORE
ITA 2545/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VITTAL NAYAK ULLAL,MANGALORE vs DCIT/ACIT, CIRCLE 1(1) TPS MANGALORE, MANGALORE
ITA 2406/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
VEERABHADRAPPA SHANTHAKUMAR,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD 1, CHIKKAMAGALUR
ITA 2400/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHRI SAI BADAVANE KSHEMABHIVRUDDI SANGH,BENGALURU vs INCOME TAX OFFICER, WARD - 2(1), HUBLI, HUBLI
ITA 2045/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
