Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
SAI SITARAM POLAVARAPU,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 17/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
RAMESH NEERUKONDA,GUNTUR vs ASSESSING AUTHORITY, GUNTUR
ITA 16/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
NAREDLA JALAREDDY,KOTHAPALLI vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 156/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
AVANTHI KANURI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 11/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
VENKATA VINOD KUMAR ETI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
ITA 109/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
SREENADH KATRAGADDA,GUDIVADA vs INCOME TAX OFFICER, WARD - 1,, GUDIVADA
ITA 100/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
AVANTHI KANURI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 10/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
PULAGAM SANKAR REDDY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 1/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
KALLAKURI VENKATA SURYA NARAYANA MURTHY,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 817/VIZ/2025[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
DATAPRO COMPUTERS PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 813/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
THE MUDUNURU LARGE SIZED CO-OPERATIVE SOCIETY LIMITED,WEST GODAVARI DISTRICT vs ITO, WARD-1, TADEPALLIGUDEM
ITA 811/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
INCOME TAX OFFICER, WARD -1, KAKINADA vs SRI LAKSHMI SAI CONSTRUCTIONS, KAKINADA
ITA 803/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
ZAMIGOLVEPALLI PRIMARY AGRICULTURAL SOCIETY LIMITED,GUDIVADA vs INCOME TAX OFFICER, WARD-1, GUDIWADA
ITA 785/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
SAROJINI DEVI BUDDA,ANAKAPALLI vs INCOME TAX OFFICER, ANAKAPALLI
ITA 772/VIZ/2025[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
MAA TARA FOUNDATION,SHAKARPUR vs ADDL/JCIT (A), VISAKHAPATNAM
ITA 763/VIZ/2025[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs KAVYA AVENUES LLP, VISAKHAPATNAM
ITA 714/VIZ/2025[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
BALA RAJU TELLAM,WEST GODAVARI vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 712/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
NO I2478 PEDAKAKANI PRIMARY AGRICULTURAL CO OP SOCIETY LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD 2(1), GUNTUR
ITA 676/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
RAMI REDDY MADDASANI,PIDUGURALLA, GUNTUR,ANDHRA PRADESH vs INCOME TAX OFFICER WARD-1(1), GUNTUR
ITA 674/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
AKULA SATYANARAYANA,RAJAHMUNDRY vs DCIT, CIRCLE-1, RAJAHMUNDRY
ITA 653/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
SYAMALA CHEERLA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 631/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
BALAKRISHNAMOORTHY PUNNAKAM,ELURU vs INCOME TAX OFFICER, WARD-1, GUDIVADA
ITA 625/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
BETESTHA CHARITABLE TRUST,EAST GODAVARI DIST vs ITO (EXEMPTION WARD), RAJAHMUNDRY
ITA 622/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
MSME TECHNOLOGY CENTRE,VISAKHAPATNAM vs INCOME TAX OFFICER, VIJAYAWADA
ITA 607/VIZ/2025[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
VIJAYA LAKSHMI MUNNANGI,VIJAYAWADA vs ITO, WARD-1(1), VIJAYAWADA
ITA 540/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
KAREMPUDI PADU PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD,GUNTUR vs INCOME TAX OFFICER, WARD-1, GUNTUR
ITA 535/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 520/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 519/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISKHAPATNAM
ITA 516/VIZ/2025[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
KONKUDURU PRIMARY AGRICULTURAL COOPRATIVE CREDIT SOCIETY LIMITED,KONKUDURU vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 248/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19