Recent Judgments

Latest ITAT tax tribunal orders across all benches.(370,744 total)

VIJAYA SEKHAR MATTA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD 1, ELURU

ITA 757/VIZ/2026[2021-2022]Status: DisposedITAT VisakhapatnamAY 2021-2022
21/8/2026

VIJAYA SEKHAR MATTA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD 1, ELURU

ITA 756/VIZ/2026[2020-2021]Status: DisposedITAT VisakhapatnamAY 2020-2021
21/8/2026

SUBHASH VARMA ATTI,VISAKHAPATNAM vs ITO, WARD 1(1), VISAKHAPATNAM, VISAKHAPATNAM

ITA 737/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
21/8/2026

MANDUVAKURTI NEERAJA VARAMALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), INCOME TAX OFFICER, INFINITY TOWERS

ITA 734/VIZ/2026[2021-2022]Status: DisposedITAT VisakhapatnamAY 2021-2022
21/8/2026

MANDUVAKURTI NEERAJA VARAMALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), INCOME TAX OFFICE, INFINITY TOWERS

ITA 733/VIZ/2026[2020-2021]Status: DisposedITAT VisakhapatnamAY 2020-2021
21/8/2026

JAGADISH VASUPALLI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM

ITA 63/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
21/8/2026

VEKATA RATNAM NARGAM,KRISHNA vs ITO, WARD 3(1), VIJAYAWADA., VIJAYAWADA

ITA 575/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
21/8/2026

PATIBANDLA SREENIVASA RAO,HYDERABAD vs THE INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA, VIJAYAWADA

ITA 561/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
21/8/2026

PATIBANDLA SREENIVASA RAO,HYDERABAD vs THE INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA, VIJAYAWADA

ITA 560/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
21/8/2026

SATYANARAYANA POLURI,HYDERABAD vs INCOME TAX OFFICER, WARD - 1(1), GUNTUR

ITA 510/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
21/8/2026

SATYANARAYANA POLURI,HYDERABAD vs INCOME TAX OFFICER, WARD - 1(1), GUNTUR

ITA 509/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
21/8/2026

VASAMSETTY ANANTALAKSHMI BHARATHI,SAMALKOT vs INCOME TAX OFFICER, WARD 1, KAKINADA

ITA 424/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
21/8/2026

VASAMSETTY ANANTALAKSHMI BHARATHI,SAMALKOT vs INCOME TAX OFFICER, WARD 1, KAKINADA

ITA 423/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
21/8/2026

VENKATA SESHU KUMARI VANKA,KRISHNA vs ITO, WARD 1(1),, VIJAYWADA.

ITA 409/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
21/8/2026

HARI BABU POTLA,GUNTUR vs ITO,WARD-2(1), GUNTUR

ITA 407/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
21/8/2026

RAMA RAO NALLAMOTHU,GUNTUR vs ITO, WARD 2(1),, GUNTUR

ITA 398/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
21/8/2026

POTLURI ANAND RAVI SANKAR,VIJAYAWADA vs ITO, WARD-1(1),, VIJAYAWADA

ITA 370/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
21/8/2026

POTLURI ANAND RAVI SANKAR,VIJAYAWADA vs ITO, WARD-1(1),, VIJAYAWADA

ITA 369/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
21/8/2026

VENKATA RAO VEMURI,VIJAYAWADA vs ITO, WARD - 2(1),, VIJAYAWADA

ITA 327/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
21/8/2026

KRISHNA PRIYA PARVATHANENI,VIJAYAWADA vs ITO, WARD 2(3), , VIJAYAWADA

ITA 306/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
21/8/2026

WINGS EDUCATIONAL SOCIETY,KAKINADA vs INCOME-TAX OFFICER, WARD - 1, KAKINADA

ITA 296/VIZ/2026[2024-25]Status: DisposedITAT VisakhapatnamAY 2024-25
21/8/2026

SAMBASIVA RAO GOPAVARAPU,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 293/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
21/8/2026

BANDI PADMAJA,VIJAYAWADA vs INCOME TAX OFFICER, VIJAYAWADA

ITA 28/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
21/8/2026

VENKATA YAGNESWARASASTRY JAYANTHI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1,, VIZIANAGARAM

ITA 256/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
21/8/2026

VENKATA YAGNESWARASASTRY JAYANTHI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1,, VIZIANAGARAM

ITA 255/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
21/8/2026

SNF INDIA PRIVATE LIMITED,VISAKHAPATNAM vs ACIT/DCIT, CIRCLE-3(1), VISAKHAPATNAM

ITA 240/VIZ/2026[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
21/8/2026

DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA, VIJAYAWADA vs MAULANA MINORITIES WELFARE AND EDUCATIONAL SOCIETY , KADAPA

ITA 211/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
21/8/2026

RAMESH NEERUKONDA,GUNTUR vs ITO, WARD - 1(1), GUNTUR

ITA 19/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
21/8/2026

GHANTA SRINIVAS,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR

ITA 173/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
21/8/2026

GHANTA SRINIVAS,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR

ITA 172/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
21/8/2026