Recent Judgments

Latest ITAT tax tribunal orders across all benches.(370,744 total)

SHRI SANGMESHWAR PRATHAMIKA KRISHI PATTINA SAHAKARI SANGA NIYAMITA,BIJAPUR vs INCOME-TAX OFFICER, WARD - 1, , BIJAPUR

ITA 1148/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
21/8/2026

SHRI SANGMESHWAR PRATHAMIKA KRISHI PATTINA SAHAKARI SANGA NIYAMITA,BIJAPUR vs INCOME-TAX OFFICER, WARD - 1, BIJAPUR

ITA 1123/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
21/8/2026

SIRIWARA SANNA RUDRAPPA,KAPPAGAL vs INCOME TAX OFFICER, WARD 1, BALLARI, BALLARI

ITA 1071/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
21/8/2026

CHINNA PATTINA SOUHARDA SAHAKARI SANGHA NI,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR

ITA 2630/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
21/8/2026

VENU VENKATESH,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1) , BANGALORE

ITA 2616/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
21/8/2026

BACHANGADA NACHAPPA MONNAPPA ,BENGALURU vs DCIT,CIRCLE-6(1)(1), BANGALORE

ITA 2210/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
21/8/2026

HELIOS WORLD WIDE,BENGALURU vs INCOME TAX OFFICER, WARD NO; 4(3)(3)., BENGALURU

ITA 2062/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
21/8/2026

NARAYANI GROUP OF EDUCATIONAL INSTITUTIONS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE4(2)(1), BENGALURU

ITA 2004/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
21/8/2026

NARAYANI GROUP OF EDUCATIONAL INSTITUTIONS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1), BANGALORE

ITA 2003/BANG/2025[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
21/8/2026

HP COMPUTING AND PRINTING SYSTEMS INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITA 2000/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
21/8/2026

SANSERA ENGINEERING LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

ITA 1959/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
21/8/2026

SANSERA ENGINEERING LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1) , BANGALORE

ITA 1958/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
21/8/2026

DEPUTY COMMISSIONER OF INOCME TAX CIRCLE-1, NASHIK, NASHIK vs SHIVANJALI PETROLEUM PRODUCTS, NASHIK

ITA 2554/PUN/2025[2017-18]Status: HeardITAT PuneAY 2017-18
21/8/2026

RUTURAJ SHIVAJI PATIL,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE

ITA 2422/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
21/8/2026

SUYESH IRON & STEEL PVT.LTD,SANGLI vs ITO CIRCLE-1, SANGLI

ITA 1853/PUN/2025[2016-17]Status: HeardITAT PuneAY 2016-17
21/8/2026

AMBARWADIKAR INDUSTRIES PVT LTD,AURANGABAD vs ACIT, CIR-3, AURANGABAD, AURANGABAD

ITA 1763/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
21/8/2026

SAGAR SHANKARRAO CHIKA,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA

ITA 1959/PUN/2024[2017-18]Status: DisposedITAT PuneAY 2017-18
21/8/2026

SAGAR SHANKARRAO CHIKA,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA

ITA 1958/PUN/2024[2016-17]Status: DisposedITAT PuneAY 2016-17
21/8/2026

KU. ANISHA J. THAKKAR,,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4),, NASHIK

ITA 812/PUN/2018[2014-15]Status: DisposedITAT PuneAY 2014-15
21/8/2026

SMT. JAYSHREE JAYESH THAKKAR,,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4),, NASHIK

ITA 811/PUN/2018[2014-15]Status: DisposedITAT PuneAY 2014-15
21/8/2026

BHAVIK JAYESH THAKKAR,,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4),, NASHIK

ITA 810/PUN/2018[2014-15]Status: DisposedITAT PuneAY 2014-15
21/8/2026

JAYESH VALLABH THAKKAR,,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, , NASHIK

ITA 809/PUN/2018[2014-15]Status: DisposedITAT PuneAY 2014-15
21/8/2026

GURUJALA BABU RAO,HYDERABAD vs ITO, WARD-11(1), HYDERABAD

ITA 884/HYD/2026[2012-13]Status: DisposedITAT HyderabadAY 2012-13
21/8/2026

VEDALA KRISHNAMURTHY SREEVANI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR

ITA 809/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
21/8/2026

VEDALA KRISHNAMURTHY SREEVANI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR

ITA 808/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
21/8/2026

VEDALA KRISHNAMURTHY SREEVANI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR

ITA 807/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
21/8/2026

NATCO PHARMA LIMITED,HYDERABAD vs ACIT, CIRCLE -5(1), HYDERABAD

ITA 640/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
21/8/2026

MOTHI KUMAR HOUDEKAR,NAGAKURNOOL vs ITO, WARD-1, MAHABUBNAGAR

ITA 6/HYD/2026[2019-2020]Status: DisposedITAT HyderabadAY 2019-2020
21/8/2026

JANARDHAN REDDY CHALLAGONDA,SECUNDERABAD vs ITO, WARD-4(1), HYDERABAD

ITA 488/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
21/8/2026

JANARDHAN REDDY CHALLAGONDA,SECUNDERABAD vs ITO, WARD-4(1), HYDERABAD

ITA 487/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
21/8/2026